Citation : 2021 Latest Caselaw 23658 Ker
Judgement Date : 30 November, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 30TH DAY OF NOVEMBER 2021 / 9TH AGRAHAYANA, 1943
WP(C) NO. 27103 OF 2021
PETITIONERS :
1 KRISHNA KUMAR,
AGED 52 YEARS,
S/O.SREEDHARAN NAIR, THE PROPRIETOR,
KRISHNA AGENCIES, DOOR NO.40/955-A,
NEW NO.35/133A, KEECHERIL BUILDING,
SN JUNCTION, NEAR METRO PILLAR NO.522,
PALARIVATTOM, ERNAKULAM,
PIN-682025.
2 VISHNU VIPIN,
AGED 26 YEARS,
S/O.VIPIN K.S, KALLINGAL,
EDAYANAKKUNNAM, CHITTOR,
ERNAKULAM, PIN-682027.
3 MOHAMMED ASIF,
AGED 25 YEARS,
S/O.MOHAMMED ASHRAF, PUNNILATH HOUSE,
EDAVANAKKAD P.O., KOCHI-682502.
4 SREERAG P.P.,
AGED 28 YEARS,
S/O.PANKAJAKSHAN P.V, PARAKAL HOUSE,
SHANMUGHAPURAM ROAD, PACHALAM P.O.,
KOCHI-682012.
5 ABIN K.JOHN,
AGED 29 YEARS,
S/O.K.P.JOHN, KURUPPAMBAGATH HOUSE,
B PAUL ABRAO ROAD, ERNAKULAM NORTH,
KOCHI-682018.
6 CHARLS ALDRIN CORREYA,
AGED 24 YEARS,
S/O.ANTONY CORREYA, AMBATTU (H),
NEERICODE P.O., KARUMALLOOR,
ERNAKULAM, PIN-683511.
WP(C) NO. 27103 OF 2021
2
BY ADVS.
K.R.VINOD
M.S.LETHA
RESPONDENTS :
1 ASSISTANT LABOUR OFFICER GRADE II,
LABOUR DEPARTMENT OF GOVERNMENT OF KERALA,
KAKKANAD, ERNAKULAM, KOCHI-682030.
2 DISTRICT LABOUR OFFICER,
OFFICE OF THE DISTRICT LABOUR OFFICER,
ERNAKULAM, KAKKANAD, KOCHI-682030.
SMT.SABEENA .P.SMAIL, GOVT.PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
30.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 27103 OF 2021
3
BECHU KURIAN THOMAS, J.
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W.P.(C) No.27103 of 2021
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Dated this the 30th day of November, 2021
JUDGMENT
Petitioners 2 to 6 have filed applications under the Headload
Workers Rules, 1981 (for short, 'the Rules) for grant of registration as per
Rule 26A of the Rules. The said applications, copies of which are
produced as Ext.P3 to Ext.P7 are pending consideration before the first
respondent.
Having regard to the circumstances and the submissions
made across the Bar, there will be a direction to the first respondent to
consider and pass appropriate orders on Ext.P3 to Ext.P7, as
expeditiously as possible, at any rate, within a period of 30 days from the
date of receipt of a copy of this judgment.
The writ petition is disposed of as above.
Sd/-
BECHU KURIAN THOMAS, JUDGE RKM WP(C) NO. 27103 OF 2021
APPENDIX OF WP(C) 27103/2021
PETITIONERS' EXHIBITS :
Exhibit P1 THE COPY OF THE REGISTRATION CERTIFICATE OF THE 1ST PETITIONER'S FIRM DATED 26.04.2021.
Exhibit P2 THE COPY OF THE WORK ORDER AGREEMENT DATED 11.11.2020.
Exhibit P3 THE COPY OF THE APPLICATION DATED 14.09.2021 SUBMITTED BY THE 2ND PETITIONER.
Exhibit P4 THE COPY OF THE APPLICATION DATED 14.09.2021 SUBMITTED BY THE 3RD PETITIONER.
Exhibit P5 THE COPY OF THE APPLICATION DATED 14.09.2021 SUBMITTED BY THE 4TH PETITIONER.
Exhibit P6 THE COPY OF THE APPLICATION DATED 14.09.2021 SUBMITTED BY THE 5TH PETITIONER.
Exhibit P7 THE COPY OF THE APPLICATION DATED 14.09.2021 SUBMITTED BY THE 6TH PETITIONER.
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