Komu vs Shriram Transport Finance Co.Ltd
2021 Latest Caselaw 23508 Ker

OP(C) No.715/2021                                1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                       PRESENT
                          THE HONOURABLE MR.JUSTICE V.G.ARUN
           Thursday, the 25th day of November 2021 / 4th Agrahayana, 1943

                                    OP(C) NO. 715 OF 2021


EP 385/2018 OF ADDITIONAL DISTRICT COURT III, MANJERI

ARBITRATION O.P.NO.258/2011 OF THE SOLE ARBITRATOR

   PETITIONER/ JUDGMENT DEBTOR/ 3rd RESPONDENT:

          KOMU, AGED 69 YEARS, S/O. AHAMMEDUNNI, PALAKKAL HOUSE,
          THRIKKALANGODE P. O., MARATHANI, MALAPPURAM DISTRICT.


   RESPONDENTS/ DECREE HOLDER & JUDGMENT DEBTORS 1 & 2/ CLAIMANT AND
   RESPONDENTS 1 & 2:

       1. M/S. SHRIRAM TRANSPORT FINANCE CO.LTD, 2ND FLOOR, T. K. TOWERS,
          NILAMBUR ROAD, MANJERI P. O., MALAPPURAM DISTRICT, REPRESENTED BY P. A.
          HOLDER, V. M. VIJAYAKUMAR, AGED 67 YEARS, S/O. APPU NAIR, CONSULTANT
          LEGAL, M/S. SHRIRAM TRANSPORT FINANCE COMPANY LTD., PIN - 676 121.

       2. SHAHUL HAMEED, S/O. KOMU, PALAKKAL HOUSE, THRIKKALANGODE P. O.,
          MARATHANI, MALAPPURAM DISTRICT, PIN - 676 127.

       3. MOIDEEN, S/O. ALAVI, ULLATTIL HOUSE, THRIKKALANGODE P. O.,
          MARATHANI, MALAPPURAM DISTRICT, PIN - 676 127.


          OP (Civil) praying inter alia that in the circumstances stated in the affidavit filed
   along with the OP(C) the High Court be pleased to stay the execution and all further
   proceedings pursuant to Exhibit P1 order, pending disposal of the above Original
   Petition (Civil).


         This petition again coming on for orders upon perusing the petition and the
   affidavit filed in support of OP(C) and this court's order dated 11-10-2021 and upon
   hearing the arguments of Sri. K.RAKESH, Advocate for the petitioner and of M/S C.
   HARIKUMAR, SANDRA SUNNY & ARUN KUMAR. M.A, Advocates for respondent 1, the
   court passed the following:


                                          ORDER

Post on 06-12-2021.

Interim order is extended till then.

Sd/- V.G.ARUN, Judge.

25-11-2021 /True Copy/ Assistant Registrar