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N.U. Jayarama vs The State Of Kerala
2021 Latest Caselaw 23359 Ker

Citation : 2021 Latest Caselaw 23359 Ker
Judgement Date : 25 November, 2021

Kerala High Court
N.U. Jayarama vs The State Of Kerala on 25 November, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   THURSDAY, THE 25TH DAY OF NOVEMBER 2021 / 4TH AGRAHAYANA, 1943
                          WP(C) NO. 9307 OF 2020


PETITIONER:

              N.U. JAYARAMA, AGED 66 YEARS, S/O. APPAYYA NONDA,
              RESIDING AT FLAT NO.D-3,. VAISHALI PARTMENTS,
              OPPOSITE MANGALA STADIUM, 5TH CROSS , GANDHI NAGAR,
              MANGALORE, KARNATAKA STATE, PIN-575 003

              BY ADVS.
              JAWAHAR JOSE
              SMT.CISSY MATHEWS
              SHRI.MUHAMMED SIYAD P.P.


RESPONDENT/S:

     1        THE STATE OF KERALA
              REPRESENTED BY ITS SECRETARY, REVENUE DEPARTMENT,
              GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,PIN-695 001

     2        THE DISTRICT COLLECTOR
              CIVIL STATION, VIDYANAGAR, KASARAGOD,PIN-671 123

     3        THE TAHSILDAR, MANJESHWARAM, UPPALA (P.O),KASARAGOD
              DISTRICT,PIN-671 322

              SRI.RAJEEEV JYOTHISH GEORGE.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WPC 9307/20
                                     2



                          JUDGMENT

When this matter was called today, learned counsel for the

petitioner submitted that, in view of the memo filed by the

learned Government Pleader dated 23.11.2021 producing the

sketch and mahazar prepared by the Village Officer, Kadambar

Group, no further orders are being pressed for.

Taking note of the afore submission, I order this Writ

Petition recording the memo of the learned Senior Government

Pleader dated 23.11.2021 along with its enclosures.

Sd/-

RR                                    DEVAN RAMACHANDRAN
                                              JUDGE
 WPC 9307/20


                APPENDIX OF WP(C) 9307/2020

PETITIONER EXHIBITS
EXHIBIT P1          TRUE COPY OF THE PATTA WHICH WAS ISSUED

TO THE PETITIONER WHICH IS BEARING NUMBER LA 23/78 EXHIBIT P2 TRUE COPY OF THE ORDER DATED 26.3.1990 ISSUED BY THE 3RD RESPONDENT EXHIBIT P3 TRUE COPY OF THE DATED 29.6.2018 ISSUED BY THE 3RD RESPONDENT EXHIBIT P4 TRUE COPY OF THE JUDGMENT DATED 11.7.2019 IN WPC NO.24867/2018 OF THIS HON'BLE COURT EXHIBIT P5 TRUE COPY OF THE ORDER DATED 1.12.2019 ISSUED BY THE 3RD RESPONDENT EXHIBIT P6 TRUE COPY OF THE PLAN PREPARED BY THE REVENUE DEPARTMENT ON 15.1.2018

 
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