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Anaswara.R vs The Secretary General
2021 Latest Caselaw 23347 Ker

Citation : 2021 Latest Caselaw 23347 Ker
Judgement Date : 25 November, 2021

Kerala High Court
Anaswara.R vs The Secretary General on 25 November, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
   THURSDAY, THE 25TH DAY OF NOVEMBER 2021 / 4TH AGRAHAYANA, 1943
                       WP(C) NO. 17080 OF 2021
PETITIONER/S:
     1     ANASWARA.R
           AGED 25 YEARS
           D/O. RAMAKRISHNAN, KARLOADE HOUSE, KALLINGAL PADAM,
           PANNIYANKARA P.O. PALAKKAD DISTRICT 678 683.

     2     MONISHA K.
           AGED 24 YEARS
           D/O. KUTTAPPAN, KUNNUMPURAM HOUSE KALLINGAL PADAM,
           PANNIYANKARA P.O., PALAKKAD DISTRICT 678 683.

           BY ADV CHITRA JOHNSON


RESPONDENT/S:
     1     THE SECRETARY GENERAL
           ASSOCIATION OF INDIAN UNIVERSITIES (SPORTS BOARD), AIU
           HOUSE, 16 KOTLA MARG, NEW DELHI 110 002.

     2     UNIVERSITY OF KANNUR,
           THAVAKKARA CIVIL STATION P.O. KANNUR 670 002. REPRESENTED
           BY ITS REGISTRAR..

     3     PRINCIPAL,
           SCHOOL OF PHYSICAL EDUCATION AND SPORTS SCIENCE, KANNUR
           UNIVERSITY, MANGATTUPARAMBA CAMPUS P.O. KANNUR DISTRICT
           670 5467.

           BY ADVS.
           SMT.O.M.SHALINA,, SC, ASSOCIATION OF INDIAN
           UNIVERSITIES()
           M.SASINDRAN
           SMT.O.M.SHALINA,, SC, ASSOCIATION OF INDIAN UNIVERSITIES
           I.V.PRAMOD


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17080 OF 2021
                                       2

                            JUDGMENT

Learned counsel for the petitioners submits that the

respondent has complied the order of this Court dated 17.8.2021.

In view of the submission made by the learned counsel for

the petitioners, the writ petition is ordered to be closed.

Sd/-

Sab                                          AMIT RAWAL

                                               JUDGE
 WP(C) NO. 17080 OF 2021


APPENDIX OF WP(C) 17080/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF BONAFIDE CERTIFICATE DATED 16.08.2021 ISSUED TO THE IST PETITIONER.

Exhibit P1 (A) TRUE COPY OF SSLC BOOK OF THE OF IST PETITIONER.

Exhibit P2 TRUE COPY OF BONAFIDE CERTIFICATE DATED 16.08.2021 ISSUED TO THE 2ND PETITIONER.

Exhibit P2 (A) TRUE COPY OF SSLC BOOK OF THE 2ND PETITIONER.

Exhibit P3 TRUE COPY OF THE CERTIFICATE OF IST PETITIONER DATED 16.08.2021 ISSUED BY THE HEAD OF DEPARTMENT SCHOOL OF PHYSICAL EDUCATION AND SPORTS SCIENCE.

Exhibit P3 (A) TRUE COPY OF THE CERTIFICATE OF 2ND PETITIONER DATED 16.08.2021 ISSUED BY THE HEAD OF DEPARTMENT SCHOOL OF PHYSICAL EDUCATION AND SPORTS SCIENCE.

Exhibit P4 TRUE PHOTOCOPY OF THE ORDER BY THE ASSOCIATION OF INDIAN UNIVERSITIES (SPORTS BOARD). DATED 28.07.2017.

Exhibit P5 TRUE COPY OF THE JUDGMENT DATED 16.12.2019 IN WPC NO. 29282 OF 2019 DOWNLOADED FROM THE OFFICIAL WEBSITE OF THE HIGH COURT.

Exhibit P6 TRUE COPY OF INTERIM ORDER DATED 17.03.2021 IN WPC 6882 OF 2021.

 
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