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Niranjana Anil vs Joint Secretary
2021 Latest Caselaw 23320 Ker

Citation : 2021 Latest Caselaw 23320 Ker
Judgement Date : 25 November, 2021

Kerala High Court
Niranjana Anil vs Joint Secretary on 25 November, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
   THURSDAY, THE 25TH DAY OF NOVEMBER 2021 / 4TH AGRAHAYANA, 1943
                          WP(C) NO. 7516 OF 2021
PETITIONER/S:

           NIRANJANA ANIL
           AGED 24 YEARS
           D/O.E.K.ANIL KUMAR, KAMYA, EROOR WEST, THRIPPUNITHURA,
           ERNAKULAM-682 306.

           BY ADVS.
           P.MOHANDAS (ERNAKULAM)
           SRI.K.SUDHINKUMAR



RESPONDENT/S:

     1     JOINT SECRETARY
           SPORTS BOARD, ASSOCIATION OF INDIAN UNIVERSITIES, AIU
           HOUSE, 16 COMRADE INDRAJIT GUPTA MARG, NEW DELHI-110 002.

     2     DIRECTOR, DEPARTMENT OF PHYSICAL EDUCATION,
           UNIVERSITY OF CALICUT, THENJIPALAM-673 632.

     3     CONVENOR, INTER-ZONE SPORTS FESTIVAL,
           UNIVERSITY OF CALICUT, THENJIPALAM-673 632.

     4     PRINCIPAL, CHRIST COLLEGE,
           IRINJALAKKUDA NORTH P.O., THRISSUR-680 125.

           BY ADV SMT.O.M.SHALINA


OTHER PRESENT:

           SRI P C SASIDHARAN SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
25.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 7516 OF 2021
                                       2



                              JUDGMENT

Learned counsel for the petitioner submits that the respondent

has complied the order of this Court dated 23.3.2021.

In view of the submission made by the learned counsel for the

petitioner, the writ petition is ordered to be closed.

Sd/-

sab                                               AMIT RAWAL

                                                     JUDGE
 WP(C) NO. 7516 OF 2021


APPENDIX OF WP(C) 7516/2021

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE IDENTITY CARD OF THE PETITIONER ISSUED BY THE 4TH RESPONDENT.

EXHIBIT P2 TRUE COPY CERTIFICATE OF MERIT ISSUED BY THE 2ND RESPONDENT DATED 23.01.20.

EXHIBIT P3 TRUE COPY OF THE ELIGIBILITY PROFORMA ISSUED BY THE 4TH RESPONDENT DATED 18.03.2021.

EXHIBIT P4 TRUE COPY OF THE SENIOR SECONDARY CERTIFICATE OF THE PETITIONER DATED 05.06.14.

EXHIBIT P5 TRUE COPY OF THE DEGREE CERTIFICATE OF THE PETITIONER ISSUED BY THE MAHATMA GANDHI UNIVERSITY.

EXHIBIT P6 TRUE COPY OF THE REVISED ELIGIBILITY RULES ISSUED BY THE 1ST RESPONDENT DATED 28.07.2017.

EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 16.12.2019 IN WPC NO.24672/2019 AND CONNECTED MATTERS.

 
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