Usha.O vs The Director
2021 Latest Caselaw 22921 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA, 1943
                         WP(C) NO.26123 OF 2021
PETITIONER :-

             USHA.O, AGED 46 YEARS
             D/O.OMANA, KARTHIKA HOUSE, MAVADI P.O,
             KOLLAM DISTRICT-691 507.

             BY ADVS.
             ARUN MATHEW VADAKKAN
             ABDUL RASHIQ A.


RESPONDENTS :-

     1       THE DIRECTOR ,
             DEPARTMENT OF MINING AND GEOLOGY, KESAVADASAPURAM,
             PATTAM PALACE P.O, THIRUVANANTHAPURAM-695 004.

     2       THE GEOLOGIST
             DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
             KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.

     3       THE ASSISTANT GEOLOGIST,
             DISTRICT OFFICE, DEPARTMENT OF MINING AND GEOLOGY,
             KESAVANIKETHAN, ASRAMAM, KOLLAM-691 002.

             BY SRI.APPU.P.S, GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   23.11.2021,   THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.26123 OF 2021

                                        -: 2 :-


                                   JUDGMENT

Dated this the 23rd day of November, 2021

This writ petition is filed seeking directions to the

respondents to consider and pass orders on Ext.P8 application

submitted by the petitioner for transit pass in accordance with law.

Having heard the learned Government Pleader also,

there will be a direction to the respondents to take up, consider

and pass orders on Ext.P8 application submitted by the petitioner

within a period of one month from the date of receipt of a copy of

this judgment.

This writ petition is ordered accordingly.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/27.11.2021 WP(C) NO.26123 OF 2021

APPENDIX OF WP(C) 26123/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE LAND TAX RECEIPT DATED 24.8.2021 ISSUED BY VILLAGE OFFICER, KALAYAPURAM VILLAGE, KOTARAKKARA TALUK.

Exhibit P2 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 18.9.2021 ISSUED BY VILLAGE OFFICER, KALAYAPURAM VILLAGE, KOTTARAKKARA TALUK.

Exhibit P3 TRUE COPY OF THE LOCATION SKETCH DATED 16.9.2021 ISSUED BY VILLAGE OFFICER, KALAYAPURAM VILLAGE, KOTTARAKKARA TALUK.

Exhibit P4 TRUE COPY OF THE BUILDING PERMIT ISSUED TO THE PETITIONER BY THE KULAKKADA GRAMA PANCHAYATH DATED 3.9.2021

Exhibit P5 TRUE COPY OF THE DEVELOPMENT PERMIT ISSUED TO THE PETITIONER BY THE KULAKKADA GRAMA PANCHAYATH DATED 3.9.0221

Exhibit P6 TRUE COPY OF THE AFFIDAVIT EXECUTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT DATED 25.9.2021

Exhibit P7 TRUE COPY OF THE REPORT DATED 20.9.2021 BY THE VILLAGE OFFICER, KALAYAPURAM VILLAGE TO THE 2ND RESPONDENT

Exhibit P8 TRUE COPY OF THE APPLICATION BY THE PETITIONER FOR GRANTING PERMIT FOR EARTH REMOVING DATED 25.9.2021