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C.C.Sivaprasad vs The Manager, Employees State ...
2021 Latest Caselaw 22865 Ker

Citation : 2021 Latest Caselaw 22865 Ker
Judgement Date : 23 November, 2021

Kerala High Court
C.C.Sivaprasad vs The Manager, Employees State ... on 23 November, 2021
           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
TUESDAY, THE 23RD DAY OF NOVEMBER 2021 / 2ND AGRAHAYANA,
                                   1943
                        WP(C) NO. 9860 OF 2018
PETITIONER:

            C.C.SIVAPRASAD
            AGED 58 YEARS
            S/O CHALLAPPAN NAIR, AGED 58, PUTHUPARAMBIL
            HOUSE,MUHAMMA P.O., THANNEERMUKKAM SOUTH
            VILLAGE,CHERTHALA TALUK, ALAPPUZHA DISTRICT.

           BY ADVS.
           DR.V.N.SANKARJEE
           SRI.V.N.MADHUSUDANAN
           SMT.M.SUSEELA
           SMT.R.UDAYA JYOTHI
           SRI.M.M.VINOD



RESPONDENTS:

    1          THE MANAGER, EMPLOYEES STATE INSURANCE
               CORPORATION
               EXECUTION OFFICE, ALAPPUZHA-688 001.

    2          THE DEPUTY DIRECTOR
               EMPLOYEES STATE INSURANCE CORPORATION, SUB-
               REGIONALOFFICE, KOLLAM-691001.

    3          THE RECOVERY OFFICER
               EMPLOYEES STATE INSURANCE CORPORATION,PANCHDEEP
               BHAVAN, ASRAMAM, KOLLAM-691 002.

               BY ADV SRI.ADARSH KUMAR




        THIS     WRIT   PETITION   (CIVIL)   HAVING    COME    UP    FOR
ADMISSION       ON   23.11.2021,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                2


                 BECHU KURIAN THOMAS, J
                 ------------------------
                 W.P.(C)No. 9860 of 2018
               --------------------------
          Dated this the 23rd day of November, 2021
                          JUDGMENT

Petitioner has filed a memo to the effect that he is not

pressing the writ petition. Accordingly, the writ petition is

dismissed as not pressed in terms of the memo.

Sd/-

BECHU KURIAN THOMAS JUDGE AJ/18.11.2021

APPENDIX OF WP(C) 9860/2018

PETITIONER EXHIBITS

EXHIBIT P1: TRUE COPY OF THE AGREEMENT DATED 31.7.2012 IN RESPECT OF VEHICLE.

EXHIBIT P2: TRUE COPY OF THE CLEARANCE CERTIFICATE DATED 9.8.2012 IN RESPECT OF VEHICLE.

EXHIBIT P3: TRUE COPY OF THE AGREEMENT DATED 4.7.2012 IN RESPECT OF VEHICLE.

EXHIBIT P4: TRUE COPY OF THE NOTICE DATED 6.9.2012 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

EXHIBIT P5: TRUE COPY OF THE REPRESENTATION DATED 8.10.2012 SUBMITTED BY TEH PETITIONER TO THE 2ND RESPONDENT TOGETHER WITH POSTAL ACKNOWLEDGEMENT CARD.

EXHIBIT P6: TRUE COPY OF THE VISIT NOTE DATED 3.8.2015 PREPARED BY TEH IST RESPONDENT.

EXHIBIT P7: TRUE COPY OF THE DEMAND NOTICE DATED 7.9.2017 FOR RS.78,016/- ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.

EXHIBIT P8: TRUE COPY OF THE NOTICE DATED 7.9.2017 FOR RS.1,28,010/- ISSUED BY THE 3RD RESPONDENT TO THE PETITIONER.

EXHIBIT P9 TRUE COPY OF GARNISHEE ORDER DATED 2.3.2018.

EXHIBIT P10 TRUE COPY OF THE RECEIPT DATED 24.7.2018 ISSUED BY THE E.S.I TO THE PETITIONER.

 
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