Anly Stephen vs The Secretary General
2021 Latest Caselaw 22743 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
    FRIDAY, THE 19TH DAY OF NOVEMBER 2021 / 28TH KARTHIKA, 1943
                       WP(C) NO. 17042 OF 2021
PETITIONER:

          ANLY STEPHEN,
          AGED 25 YEARS,
          D/O STEPHEN.G, THATTARAVILAI HOUSE,
          JUBILEE MISSION.P.O,
          NELLAKKARA, THRISSUR-680005.

          BY ADV CHITRA JOHNSON


RESPONDENTS:

    1     THE SECRETARY GENERAL,
          ASSOCIATION OF INDIAN UNIVERSITIES(SPORTS BOARD),
          AIU HOUSE, 16 KOTLA MARG,
          NEW DELHI-110002.

    2     UNIVERSITY OF KANNUR,
          THAVAKKARA CIIL STATION.P.O, KANUR-670002,
          REPRESENTED BY ITS REGISTRAR.

    3     THE PRINCIPAL,
          SCHOOL OF PHYSICAL EDUCATION AND SPORTS SCIENCE,
          KANNUR UNIVERSITY, MANGATTUPARAMBA CAMPUS.P.O,
          KANNUR DISTRICT-670567.

          BY ADVS.
          SMT.O.M.SHALINA, SC, ASSOCIATION OF INDIAN UNIVERSITIES
          M.SASINDRAN
          I.V.PRAMOD


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17042 OF 2021      -2-



                          JUDGMENT

As per Annexure R1(a) dated 20.09.2021 the interim

order granted by this Court has been accepted by the

respondents. Thus in this view of the matter no cause of

action further survives in favour of the petitioner.

Ordered to be closed.

Sd/-

AMIT RAWAL JUDGE VV

APPENDIX OF WP(C) 17042/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF BONAFIDE CERTIFICATE DATED 16.08.2021 ISSUED TO THE PETITIONER

Exhibit P2 TRUE COPY OF SSLC BOOK OF THE PETITIONER.

Exhibit P3 TRUE COPY OF THE CERTIFICATE DATED 16.08.2021 ISSUED BY THE HEAD OF DEPARTMENT SCHOOL FOR PHYSICAL EDUCATION AND SPORTS SCIENCE

Exhibit P4 TRUE PHOTOCOPY OF THE ORDER THE ASSOCIATION OF INDIAN UNIVERSITIES (SPORTS BOARD) DATED 28.07.2017

Exhibit P5 TRUE COPY OF THE JUDGEMENT DATED 16.12.2019 IN WP(C)NO.29282 OF 2019 DOWNLOADED FROM THE OFFICIAL WEBSITE OF THE HIGH COURT

Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 17.03.2021 IN WP(C) 6882 OF 2021.