Dr.Suresh Chandra Reader In ... vs The Accountant General, ...
2021 Latest Caselaw 22604 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
    FRIDAY, THE 19TH DAY OF NOVEMBER 2021 / 28TH KARTHIKA, 1943
                       WP(C) NO. 22054 OF 2018
PETITIONER:

          DR.SURESH CHANDRA READER IN ENGLISH (RETIRED)
          SREE NARAYANA COLLEGE, KOLLAM, AGED 62 YEARS,
          S/O.SOMANATHAN, PADMAVATHI BHAVAN, ANJETHUKADAVU,
          EAST MUNDAKKAL, KOLLAM DISTRICT.

          BY ADVS.
          TERESA C. JOSEPH
          AKHILASREE BHASKARAN


RESPONDENTS:

    1     THE ACCOUNTANT GENERAL, TRIVANDRUM, 695 001

    2     THE DIRECTOR
          DIRECTORATE OF COLLEGIATE EDUCATION, OFFICE OF THE
          DIRECTORATE OF COLLEGIATE EDUCATION,
          VIKAS BHAVAN, TRIVANDRUM 695 001

    3     THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION
          OFFICE OF THE DIRECTORATE OF COLLEGIATE EDUCATION,
          KOLLAM -691 001.

    4     THE PRINCIPAL
          SREE NARAYANA COLLEGE, KOLLAM - 691 001.

    5     THE MANAGER
          SREE NARAYANA COLLEGE, KOLLAM - 691 001.

          BY ADV A.N.RAJAN BABU



          GP SRI JIMMY GEORGE


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22054 OF 2018
                                    2




                            JUDGMENT

Learned counsel for the petitioner does not press the writ

petition as the UGC and salary arrears have been paid. This writ

petition is ordered to be closed.

Sd/-

AMIT RAWAL JUDGE nak WP(C) NO. 22054 OF 2018

APPENDIX OF WP(C) 22054/2018

PETITIONER EXHIBITS

EXT.P1: THE TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN W.P.(C).30546/09. EXT.P2: THE TRUE COPY OF THIS HON'BLE COURT IN W.A.957/2011 AND W.P.(C).11896/2011. EXT.P3: THE TRUE COPY OF THE JUDGMENT IN COC.NO.131/2011, HIGH COURT OF KERALA. EXT.P4: THE TRUE COPY OF THE G.O.P.NO.49/2013/H.EDN. DATED 22-2-2013 ISSUED BY THE HIGHER EDUCATION DEPARTMENT, GOVERNMENT OF KERALA WITH REGARD TO THE PAYMENT OF 6TH UGC PAY REVISION ARREARS.

EXT.P5: THE TRUE COPY OF THE G.O.

(P).NO.225/2015/H.EDN. DATED 1-6-2015 ISSUED BY THE HIGHER EDUCATION DEPARTMENT.

EXT.P6: THE TRUE COPY OF THE G.O.P.NO.22/2016 H.EDN. DATED 3-12-2016 ISSUED BY THE HIGHER EDUCATION DEPARTMENT. EXT P7 TRUE COPY OF THE LETTER DATED 06/06/2020 OF THE 4TH RESPONDENT TO THE PETITIONER Exhibit P7(A) TRUE COPY OF THE ENGLISH TRANSLATION OF EXHIBIT-P7 RESPONDENT EXHIBIT

EXHIBIT R5(A) TRUE COPY OF THE U.G.C.ARREARS BILL FOR FIRST INSTALLMENT SUBMITTED BEFORE THE DEPUTY DIRECTOR OF COLLEGIATE EDUCATION, KOLLAM VIDE G-4/7256/2021 DATED 16-9- 2021 AND ITS ENGLISH TRANSLATION

EXHIBIT R5(B) TRUE COPY OF THE REQUEST SUBMITTED BY THE PETITIONER TO THE PRINCIPAL DATED 4- 7-2011