Kerala High Court
Sudhakaran.T.K vs Babu.T on 18 November, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
&
THE HONOURABLE MRS. JUSTICE C.S. SUDHA
THURSDAY, THE 18TH DAY OF NOVEMBER 2021 / 27TH KARTHIKA,
1943
WA NO. 2076 OF 2019
AGAINST THE ORDER/JUDGMENT DATED 29.07.2019 IN WP(C)
18773/2019 OF HIGH COURT OF KERALA
APPELLANTS/NON-PARTIES:
1 SUDHAKARAN.T.K,
AGED 63 YEARS, S/O P.KESAVAN NAIR,
THARAMALAZHIKATHU, ELANGAMANGALAM,
ENATHU P.O.691 526. PATHANAMTHITTA DISTRICT.
2 JOSE MON P.K,
AGED 45 YEARS, S/O D. KUNJACHEN,
PUTHENVILAYIL HOUSE, KADIKA, KAITHAPARAMBU P.O.
ENATHU P.O.691 526. PATHANAMTHITTA DISTRICT.
3 ANU MOL G,
AGED 29 YEARS, S/O GOPI KUTTAN,
EDAMOOTHERIL VEEDU, ENATHU P.O.691 526.
PATHANAMTHITTA DISTRICT.
BY ADVS.
GEORGE POONTHOTTAM (SR.)
SMT.NISHA GEORGE
RESPONDENTS/PETITIONERS & RESPONDENTS:
1 BABU.T,
AGED 51 YEARS, S/O THANKACHAN, NEETHU BHAVANAM,
KAITHAPPARAMPU, P.O.ENATHU (VIA), ADOOR,
PATHANAMTHITTA DISTRICT-691 526.
2 SHALI S,
AGED 43 YEARS, W/O MANIPRASAD, THANATHAYYATHU,
KAITHAPPARAMPU P.O.ENATHU (VIA) ADOOR,
PATHANAMTHITTA DISTRICT-691 526.
3 JESSY S,
AGED 38 YEARS, W/O SELVARAJ, CHARUVILA
PUTHENVEEDU, KAITHAPPARAMPU P.O. ENATHU (VIA)
ADOOR, PATHANAMTHITTA DISTRICT.
Writ Appeal No. 2076 OF 2019 2
4 KRISHNAKUMARI,
AGED 48 YEARS, W/O CHANDRASEKHARA KURUP,
THENGUMTHARAYIL, KAITHAPPARAMPU, P.O. ENATHU
(VIA) ADOOR,PATHANAMTHITTA DISTRICT.
5 SAMKUTTY,
AGED 49 YEARS
S/O GHEEVARGHESE CHACKO, KOIPALLIL,
KAITHAPPARAMPU P.O. ENATHU (VIA)
ADOOR,PATHANAMTHITTA DISTRICT.
6 STANLEY P JOSE,
AGED 26 YEARS
S/O JOSEMON P.T, PULIMOOTTIL HOUSE,
KAITHAPPARAMPU P.O. ENATHU (VIA)
ADOOR,PATHANAMTHITTA DISTRICT.
7 MONACHEN M,
AGED 50 YEARS
S/O MATHEW VALUPARAMBIL HOUSE, KAITHAPPARAMPU
P.O. ENATHU (VIA) ADOOR,PATHANAMTHITTA DISTRICT.
8 THE ENATHU SERVICE CO-OPERATIVE BANK LTD NO
2529, REPRESENTED BY ITS SECRETARY, ENATHU
P.O.PATHANAMTHITTA DISTRICT-691 526.
9 THE ELECTORAL OFFICER,
ENATHU SERVICE CO-OPERATIVE BANK LTD, NO 2529,
ENATHU P.O.PATHANAMTHITTA DISTRICT-691 526,
(ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) ADOOR, PATHANAMTHITTA).
10 THE RETURNING OFFICER,
ENATHU SERVICE CO-OPERATIVE BANK LTD, NO 2529,
ENATHU P.O., PATHANAMTHITTA DISTRICT-691 526,
(UNIT INSPECTOR, ADOOR UNIT, OFFICE OF THE
ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES
(GENERAL) ADOOR, PATHANAMTHITTA).
11 THE KERALA STATE CO-OPERATIVE ELECTION
COMMISSION, REPRESENTED BY ITS SECRETARY,
THIRUVANANTHAPURAM-695 001.
Writ Appeal No. 2076 OF 2019 3
12 ADV. B. RADHAKRISHNAN,
AGED 51 YEARS, S/O BHASKARAN NAIR,
PALAVILA VEEDU, ENATHU MURI,
ENATHU VILLAGE, ENATHU P.O., ADOOR TALUK,
PATHANAMTHITTA DISTRICT-691 526.
13 A. THAJUDEEN,
AGED 52 YEARS, S/O ABDUL KARIM,
AMIYA MANZIL, ENATHU P.O., ENATHU VILLAGE,
PATHANAMTHITTA DISTRICT-691 526.
SRI.T.K.VIPINDAS SR GP
THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON
18.11.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Writ Appeal No. 2076 OF 2019 4
P.B.SURESH KUMAR & C.S.SUDHA, JJ.
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Writ Appeal No.2076 of 2019
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Dated this the 18th day of November, 2021
JUDGMENT
The learned counsel for the appellants seeks permission
to withdraw the writ appeal. In the light of the permission sought by
the learned counsel for the appellants, the writ appeal is dismissed
as withdrawn.
Sd/-
P.B.SURESH KUMAR, JUDGE.
Sd/-
C.S.SUDHA, JUDGE.
YKB
