Shaiju vs State Of Kerala
2021 Latest Caselaw 22518 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE K.HARIPAL
    TUESDAY, THE 9TH DAY OF NOVEMBER 2021 / 18TH KARTHIKA, 1943
                       OP(CRL.) NO. 363 OF 2021
    CRL.M.P.NO. 694/2021 IN CRL.M.C. NO. 326/2021 OF PRINCIPAL
                        SESSIONS COURT, KOLLAM
PETITIONER/NOT PARTIES IN CRL.M.P.:

    1       SHAIJU
            AGED 51 YEARS, S/O ABBAS KUNJU,
            PUTHENVILA HOUSE, ANCHAL(PO),
            KOLLAM DISTRICT.

    2       SHEENA BEGAM,
            AGED 49 YEARS
            W/O.SHAIJU, HEERA KINARA CLASSIC,
            KESAVADASAPURAM, THIRUVANANTHAPURAM.

            BY ADVS.N.SUNIL JOSEPH
                    B.BIPIN
RESPONDENTS/STATE & PETITIONERS IN CRL.M.P.:

    1       STATE OF KERALA
            REPRESENTED BY THE PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA,
            ERNAKULAM, PIN-682032.

    2       THE STATION HOUSE OFFICER
            KANNANALLOOR POLICE STATION,
            KANNANALLOOR(PO),
            KOLLAM DISTRICT, PIN-691576.

    3       ASHRAF,
            AGED 65 YEARS
            S/O MUHAMMED KUNJU,
            AADILS HOUSE, KANNANALLOOR,
            KOLLAM DISTRICT, PIN-691676.

    4       SHAHIDA BEEVI,
            AGED 60 YEARS
            W/O ASHRAF, AADILS HOUSE,
            KANNANALLOOR, KOLLAM DISTRICT,
            PIN-691676.

            R1 & R2 BY SRI. HRITHWIK C.S., SENIOR PUBLIC PROSECUTOR
     THIS   OP   (CRIMINAL)   HAVING     COME   UP   FOR   ADMISSION   ON
09.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(Crl.).No.363 OF 2021             2




                               JUDGMENT

When taken up, the learned counsel for the petitioners

submits that the original petition is not pressed.

The original petition is dismissed as not pressed.

SD/-

K.HARIPAL

JUDGE

DCS/09.11.2021