Ayisha Moosa vs Sreeram Sambasiva Rao
2021 Latest Caselaw 22508 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
           THE HONOURABLE MR. JUSTICE SUNIL THOMAS
 TUESDAY, THE 9TH DAY OF NOVEMBER 2021 / 18TH KARTHIKA, 1943
                 CON.CASE(C) NO. 1104 OF 2021
  AGAINST THE JUDGMENT IN WP(C) 2414/2021 OF HIGH COURT OF
                      KERALA, ERNAKULAM
PETITIONER/PETITIONER IN WP(CIVIL) NO.2414/2021:

    1     AYISHA MOOSA
          AGED 75 YEARS
          W/O LATE MOSSA, KULANGARA VAYALIL, IRINGAL P.O.
          MOORADU, NEAR ASWATHI HOTEL, IRINGAL VILLAGE,
          KOYILANDY TALUK, KOZHIKODE DISTRICT

          BY ADVS.
          VARGHESE C.KURIAKOSE
          SUSANTH SHAJI

RESPONDENT/2ND RESPONDENT IN WP(CIVIL) NO.2414/2021:

    1     SREERAM SAMBASIVA RAO
          AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER ,
          DISTRICT MAGISTRATE (DISTRICT COLLECTOR),
          KOZHIKODE DISTRICT, CIVIL STATION,
          ERANJIPALAM, KOZHIKODE, PIN-673 020.

          BY ADV. SMT.PARVATHY KOTTOL, GP

    THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 09.11.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CONT. CASE (C.) NO.1104 OF 2021
                                  2




                             JUDGMENT

Dated this the 09th day of November, 2021

When the matter was taken up, the learned

Counsel for the petitioner submitted that orders

have been passed by the authority. This is

recorded and the Contempt of Court Case is

closed.

Sd/-

SUNIL THOMAS

JUDGE SKP/9-11 CONT. CASE (C.) NO.1104 OF 2021

APPENDIX OF CON.CASE(C) 1104/2021

PETITIONER'S ANNEXURE:

ANNEXURE 1 CERTIFIED COPY OF THE JUDGMENT DATED 5.2.2021 IN WPC NO 2414/2021 PASSED BY THIS HONOURABLE COURT.

ANNEXURE 2 A TRUE COPY OF THE LETTER 23.4.2021 ISSUED TO THE MAINTENANCE TRIBUNAL BY THE DISTRICT MAGISTRATE.

ANNEXURE 3 A TRUE COPY OF THE REQUEST DATED 21.6.2021 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.

ANNEXURE 4 A TRUE COPY OF THE ACKNOWLEDGEMENT CARD SIGNED BY THE RESPONDENT.

RESPONDENTS' EXHIBITS: NIL

TRUE COPY

P.A.TO JUDGE