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T.K.Shahida vs Biju N.Joseph
2021 Latest Caselaw 22489 Ker

Citation : 2021 Latest Caselaw 22489 Ker
Judgement Date : 9 November, 2021

Kerala High Court
T.K.Shahida vs Biju N.Joseph on 9 November, 2021
OP(C) No.1905/2021                                  1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                           PRESENT
                               THE HONOURABLE MR.JUSTICE V.G.ARUN

                     Tuesday, the 9th day of November 2021 / 18th Karthika, 1943

                                       OP(C) NO. 1905 OF 2021


          EP NO.108/2017 IN OS 203/2009 OF ADDITIONAL SUB COURT IA, KOZHIKODE.

   PETITIONER/PETITIONER IN EA'S/JUDGMENT DEBTOR IN EP:

          T.K.SHAHIDA, AGED 46 YEARS, D/O. BEERAN KOYA, KIZHAKKE CHALIL HOUSE,
          NEELIKODE AMSOM, KORUR DESOM, P.O.MEDICAL COLLEGE, KOZHIKODE-673008

   RESPONDENT/RESPONDENT IN EAs/DECREE HOLDER IN EP:

          BIJU N.JOSEPH, AGED 45 YEARS, S/O. JOSEPH, NEDIYAPALEKKAL HOUSE,
          KAYANNA VILLAGE, ATHYODI DESOM, KOZHIKODE, PIN-673525.


         OP (Civil) praying inter alia that in the circumstances stated in the affidavit filed
   along with the OP(C) the High Court be pleased to stay auction sale and all further
   proceedings in EP 108/2017 in O.S 203/2009 on the file of the Subordinate Judge's
   Court,1A, Kozhikode pending disposal of the above original petition.


         This petition again coming on for admission upon perusing the petition and the
   affidavit filed in support of OP(C) and this court's order dated 27.10.2021 upon hearing
   the arguments of M/S P.SANJAY, A.PARVATHI MENON, BIJU MEENATTOOR, PAUL
   VARGHESE (PALLATH), P.A.MOHAMMED ASLAM, KIRAN NARAYANAN, PRASOON SUNNY
   & RAHUL RAJ P, Advocates for the petitioner, the court passed the following:

                                              ORDER

Post on 17.11.2021.

Interim order is extended till then.

Sd/- V.G.ARUN, JUDGE

09-11-2021 /True Copy/ Assistant Registrar

 
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