S.K.Pavithran vs Laisy Santhosh
2021 Latest Caselaw 22485 Ker

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                                     &
                   THE HONOURABLE MRS. JUSTICE C.S. SUDHA
        Tuesday, the 9th day of November 2021 / 18th Karthika, 1943
                             WA NO. 389 OF 2020

   AGAINST JUDGMENT DATED 14.02.2020 IN WP(C) 29704/2015 OF THIS COURT.

                                    ---

APPELLANTS/RESPONDENTS 4,5 & 6:

1.S.K.PAVITHRAN,PRAVEENA COTTAGE,KUDAVECHOOR KARA,

  VAIKOM, KOTTAYAM-686141.

2.K.P.SHAJI,KOLLERIL VEEDU,UDAYANAPURAM P.O.,

  VAIKOM, KOTTAYAM-686143.

3.K.G.RAJU,KARUKELELIL VEEDU,PADINJAREKARA P.O.,

  VAIKOM, KOTTAYAM-686146.

BY SENIOR ADVOCATE SRI.T.A.SHAJI AND

ADVS.M/S.ABHILASH VISHNU S.,ATHUL SHAJI,

NIKHIL SUNNY MOOKEN & ANWIN JOHN ANTONY.


RESPONDENTS/PETITIONER & RESPONDENTS 1 TO 3

& ADDITIONAL RESPONDENT NO.7:


1.LAISY SANTHOSH,VRINDAVANAM,IRUMPOOZHIKKARA,

  UDAYANAPURAM P.O.,VAIKOM,KOTTAYAM-686143.

2.THE EXCISE COMMISSIONER,EXCISE COMMISSIONERATE,

  NANDAVANAM,THIRUVANANTHAPURAM-695033.

3.THE DEPUTY EXCISE COMMISSIONER,

  EXCISE DIVISION OFFICE,KOTTAYAM-686001.

4.THE EXCISE CIRCLE INSPECTOR,

  VAIKOM,KOTTAYAM-686141.

                                                                      P.T.O.
 5.THE STATE OF KERALA,REPRESENTED BY THE CHIEF SECRETARY

 TO GOVERNMENT,HEALTH AND FAMILY WELFARE (FW) DEPARTMENT,

 SECRETARIAT,THIRUVANANTHAPURAM, PIN-695001.

BY SENIOR ADVOCATE DR. K.P.SATHEESAN AND

ADVS.M/S. K.SUDHINKUMAR,P.MOHANDAS & S.VIBHEESHANAN FOR R1.

GOVERNMENT PLEADER FOR R2 TO R5.

AMICUS CURIAE SMT.THUSHARA JAMES

       This Writ Appeal having come up for orders along with connected
case on 09/11/2021 upon perusing the appeal memorandum, the court on the
same day passed the following:

                                                                 P.T.O.
                          P.B.SURESH KUMAR & C.S.SUDHA, JJ.
                         -----------------------------------------------
                        Writ Appeal Nos.389 and 391 of 2020
                         -----------------------------------------------
                      Dated this the 9th day of November, 2021


                                          ORDER

Adv.Smt.Thushara James is appointed as amicus

curiae in these matters. Registry is directed to provide copies of

the appeals and connected records to the amicus curiae.

List these matters on 16.11.2021.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Sd/-

C.S.SUDHA, JUDGE.

YKB

09-11-2021 /True Copy/ Assistant Registrar