Kerala High Court
Kunjannamma vs Santhosh on 9 November, 2021
RSA No.998/2018 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.ANIL KUMAR
Tuesday, the 9 day of November 2021 / 18th Karthika, 1943th
RSA NO. 998 OF 2018
AS 154/2011 OF II ADDITIONAL DISTRICT COURT-II (SPECIAL), KOTTAYAM
OS 110/2010 OF MUNSIFF COURT, VAIKOM
APPELLANTS/APPELLANTS AND RESPONDENTS 5 TO 9/DEFENDANTS:
1. KUNJANNAMMA,(REFERRED TO AS KUNJAMMA IN THE JUDGMENT), AGED 65
YEARS, W/O JOSEPH, PAZHAYAKADAVIL HOUSE, THALAYOLAPARAMBU P.O,
THALAYOLAPARAMBU KARA, VADAYAR VILLAGE, VAIKKOM TALUK.
2. JOSEPH, AGED 65 YEARS, S/O. MATHEW, PAZHAYAKADAVIL HOUSE,
THALAYOLAPARAMBU P.O, THALAYOLAPARAMBU KARA, VADAYAR VILLAGE,
VAIKKOM TALUK.
3. GEORGE, AGED 30 YEARS, S/O. JOSEPH, PAZHAYAKADAVIL HOUSE,
THALAYOLAPARAMBU P.O, THALAYOLAPARAMBU KARA, VADAYAR VILLAGE,
VAIKKOM TALUK, REPRESENTED BY ITS POWER OF ATTORNEY HOLDER
KUNJANNAMMA (REFERRED TO AS KUNJAMMA IN THE JUDGMENT) AGED 65 YEARS,
W/O. JOSEPH, PAZHAYAKADAVIL HOUSE, THALAYOLAPARAMBU P.O,
THALAYOLAPARAMBU KARA, VADAYAR VILLAGE, VAIKKOM TALUK.
4. JOSELIN PAZ, AGED 33 YEARS, W/O. MATHEW, PAZHAYAKADAVIL HOUSE,
THALAYOLAPARAMBU P.O, THALAYOLAPARAMBU KARA, VADAYAR VILLAGE,
VAIKKOM TALUK, NOW RESIDING AT TARRY TOWN, NEW YORK, 9 DUNNINGS
DRIVE, 10539, UNITED STATES OF AMERICA REPRESENTED BY IT'S POWER OF
ATTORNEY HOLDER KUNJANNAMMA (REFERRED TO AS KUNJAMMA IN THE
JUDGMENT) AGED 65 YEARS, W/O. JOSEPH, PAZHAYAKADAVIL HOUSE,
THALAYOLAPARAMBU P.O, THALAYOLAPARAMBU KARA, VADAYAR VILLAGE,
VAIKKOM TALUK.
5. JUSTIN PAZ, AGED 8 YEARS, S/O. MATHEW, PAZHAYAKADAVIL HOUSE,
THALAYOLAPARAMBU P.O, THALAYOLAPARAMBU KARA, VADAYAR VILLAGE,
VAIKKOM TALUK, NOW RESIDING AT TARRY TOWN, NEW YORK, 9 DUNNINGS
DRIVE, 10539, UNITED STATES OF AMERICA,REPRESENTED BY 6TH RESPONDENT
JOSELIN PAZ.
6. JESMI PAZ, D/O. MATHEW, PAZHAYAKADAVIL HOUSE, THALAYOLAPARAMBU P.O,
THALAYOLAPARAMBU KARA, VADAYAR VILLAGE, VAIKKOM TALUK, NOW RESIDING
AT TARRY TOWN, NEW YORK, 9 DUNNINGS DRIVE, 10539, UNITED STATES OF
AMERICA,REPRESENTED BY 6TH RESPONDENT JOSELIN PAZ.
7. ANJOLI PAZ, AGED 3 YEARS, D/O. MATHEW, PAZHAYAKADAVIL HOUSE,
THALAYOLAPARAMBU P.O, THALAYOLAPARAMBU KARA, VADAYAR VILLAGE,
VAIKKOM TALUK, NOW RESIDING AT TARRY TOWN, NEW YORK, 9 DUNNINGS
DRIVE, 10539, UNITED STATES OF AMERICA, REPRESENTED BY 6TH
RESPONDENT JOSELIN PAZ.
BY ADVS.ALEX.M.SCARIA,SMT.SARITHA THOMAS
RESPONDENTS/RESPONDENTS 1 TO 4/PLAINTIFFS AND DEFENDANT NO.3:
1. SANTHOSH, AGED 41 YEARS, S/O MADHAVAN, CHANDEZHATHU HOUSE,
THALAYOLAPARAMBU KARA, VADAYAR VILLAGE, VAIKKOM TALUK 686605
2. MAHILAMANI, AGED 56 YEARS, D/O. KALYANI, BIJU NIVAS, VADAKKUMBHAGAM
RSA No.998/2018 2/2
MURI, VADAYAR VILLAGE, VAIKOM TALUK - 686 141.
3. BIJU, AGED 29 YEARS, S/O. ASHOKAN, BIJU NIVAS, VADAKKUMBHAGAM MURI,
VADAYAR VILLAGE, VAIKOM TALUK - 686 141.
4. MATHEW, AGED 34 YEARS, S/O JOSEPH, PAZHAYAKADAVIL HOUSE,
THALAYOLAPARAMBU P.O, THALAYOLAPARAMBU KARA, VADAYAR VILLAGE,
VAIKKOM TALUK (DIED) - 686605.
R1 BY ADVS.SRI.BOBBYMATHEW KOOTHATTUKULAM,SMT.GIA MATHAI KANDATHIL,
This Regular second appeal again having come up for orders on
09.11.2021 and upon perusing this Court's order dated 01.11.2021, the
court on the same day passed the following:
ORDER
Parties are present. They are directed to be present before the High
Court Mediation Centre today at 11.a.m.
Await mediation report.
Sd/- N.ANIL KUMAR JUDGE
09-11-2021 /True Copy/ Assistant Registrar
