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T.P.Praseetha vs Surendranath K.P
2021 Latest Caselaw 22297 Ker

Citation : 2021 Latest Caselaw 22297 Ker
Judgement Date : 5 November, 2021

Kerala High Court
T.P.Praseetha vs Surendranath K.P on 5 November, 2021
Mat.Appeal No.44/2021                            1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                              &
                           THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
            Friday, the 5th day of November 2021 / 14th Karthika, 1943
                    IA.NO.2/2021 IN MAT.APPEAL NO. 44 OF 2021
                  OP 24/2018 OF FAMILY COURT, THALASSERY, KANNUR
   APPELLANT/RESPONDENT NO.1:

           T.P.PRASEETHA, D/O. PADMANABHAN NAMBIAR, AGED 45 YEARS, SREEVALSAM,
           THIRUVANGAD AMSOM DESOM, THIRUVANGAD P.O, THALASSERY TALUK, PIN 670
           103

   RESPONDENTS/PETITIONER & RESPONDENT NO.2:

       1. SURENDRANATH K.P., S/O.LATE KUNHIKRISHNAN NAMBIAR, AGED 50
          YEARS,AJAY NIVAS, CHUNGAM, P.O., ERANHOLI, ERANHOLI AMSOM, THALASERY
          TALUK, KANNUR DISTRICT, PIN 670 107
       2. P.K. JAMEELA, D/O. K.K ABDULLA, AGED 64 YEARS, CHATHOTH HOUSE, P.O
          UMMANCHIRA, THALASSERY TALUK, KANNUR DISTRICT PIN 670 649

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the judgment in OP No.24/2018 dated 1.6.2019 of
   the Family Court, Thalassery till the date of the final disposal of this
   appeal and allow this application in accordance with law to attain the
   ends of justice.
        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.E.HARIDAS and MIDHUN P.V., Advocates for the applicant, and of
   SRI.V.RAMKUMAR NAMBIAR Advocate for the respondent No.1, the court passed
   the following:
                                      ORDER

Passing of the final decree is stayed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE

Sd/-

SOPHY THOMAS JUDGE

05-11-2021 /True Copy/ Assistant Registrar

 
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