Dr.Hans Ambookkan vs Dr.Ruby Raphael
2021 Latest Caselaw 22291 Ker

        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
        THE HONOURABLE MR.JUSTICE BASANT BALAJI
FRIDAY, THE 5TH DAY OF NOVEMBER 2021/14TH KARTHIKA, 1943
               R.P.(F.C.) NO.392 OF 2015
(AGAINST THE JUDGMENT DATED 17.6.2015 IN M.C.No.253/2013
               OF FAMILY COURT, THRISSUR)


REVISION PETITIONER/RESPONDENT:

        DR.HANS AMBOOKKAN, AGED 32 YEARS,
        AMBOOKKAN HOUSE, KUTTANELLUR DESOM,
        ANCHERY VILLAGE, KUTTANELLUR P.O,
        THRISSUR.


        BY ADVS.
        SRI.S.K.AJAY KUMAR
        SRI.M.R.ARUN
        SMT.PRIYA. H.


RESPONDENT/PETITIONER:

        DR.RUBY RAPHAEL, AGED 26 YEARS,
        DAUGHTER OF MUNDAN KURIAN VEETTIL RAPHAEL,
        OLLUR VILLAGE, THRISSUR TALUK.


       THIS REV.PETITION(FAMILY COURT) HAVING COME UP
  FOR ADMISSION ON 05.11.2021, THE COURT ON THE SAME
  DAY DELIVERED THE FOLLOWING:
      R.P.(F.C.) No.392 of 2015

                                   2


                     BASANT BALAJI, J.
             ---------------------------------
                R.P.(F.C.) No.392 of 2015
            ------------------------------------
                 Dated: 5th November, 2021


                                 ORDER

Sri.S.K.Ajay Kumar, learned counsel for the

revision petitioner submits that the matter is not

pressed. Hence the revision petition is dismissed as not

pressed.

Sd/-

BASANT BALAJI, JUDGE ss