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T.P.Deepthi @ Deepthi ... vs V.K.Rakesh
2021 Latest Caselaw 22278 Ker

Citation : 2021 Latest Caselaw 22278 Ker
Judgement Date : 5 November, 2021

Kerala High Court
T.P.Deepthi @ Deepthi ... vs V.K.Rakesh on 5 November, 2021
Mat.Appeal No.140/2020                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                               &
                            THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
            Friday, the 5th day of November 2021 / 14th Karthika, 1943
                    IA.NO.1/2020 IN MAT.APPEAL NO. 140 OF 2020
                       OP 529/2016 OF FAMILY COURT, KANNUR
   PETITIONERS/APPELLANT:

       1. T.P.DEEPTHI @ DEEPTHI JANARDHANAN, AGED 28 YEARS, D/O. M.V
          JANARDHANAN, T.P HOUSE, (PO) KALLIASSERRY, AANTHOOR, THALIYIL
          DHARMASHALA, KANNUR DISTRICT.
       2. M.V JANARDHANAN, AGED 60 YEARS, T.P HOUSE, (PO) KALLIASSERRY,.
          AANTHOOR, THALIYIL DHARMASHALA, KANNUR DISTRICT.
       3. T.P RENUKA, AGED 54 YEARS, W/O. M.V JANARDHANAN, T.P HOUSE, (PO)
          KALLIASSERRY,. AANTHOOR, THALIYIL DHARMASHALA, KANNUR DISTRICT.

   RESPONDENT/RESPONDENT:

           V.K.RAKESH, AGED 32 YEARS, S/O. C.M HAREENDRANATH, VAYANKARA
           KUNNATH, CHAMMANCHERI, KARAMEL, ANNUR, PAYYANNUR, KANNUR DISTRICT
           670 307

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pusuant to the judgment and decree dtd. 22.11.2019 in O.P No.
   529/2016 on the file of Family Court, Kannur, pending disposal of the
   above Mat Appeal.
        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this court's
   order dated 19/03/2020, and upon hearing the arguments of K.P.DANDAPANI
   (SR.), SRI.MILLU DANDAPANI, Advocates for the applicants and of
   SRI.C.MURALIKRISHNAN (PAYYANUR), SRI.ABRAHAM GEORGE, V.N.GIREESH Advocates
   for the respondent, the court passed the following:
                                      ORDER

Interim order is extended until further orders.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

05-11-2021 /True Copy/ Assistant Registrar

 
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