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Divya Sudheer vs The State Of Kerala
2021 Latest Caselaw 22202 Ker

Citation : 2021 Latest Caselaw 22202 Ker
Judgement Date : 5 November, 2021

Kerala High Court
Divya Sudheer vs The State Of Kerala on 5 November, 2021
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 FRIDAY, THE 5TH DAY OF NOVEMBER 2021 / 14TH KARTHIKA, 1943
                   WP(C) NO. 38118 OF 2018
PETITIONERS:

    1     DIVYA SUDHEER
          AGED 46 YEARS
          D/O U. HARIDAS, 4-A, BRIDGE TOWN APARTMENT, WEST
          NADAKKAVU, KANNUR ROAD, KOZHIKODE. PIN-673 011.
    2     SINDHU SUJITH,
          AGED 45 YEARS
          D/O. U. HARIDAS,
          SREE SADAN, NEAR TAGORE PARK.
          MAHE, 673 310, PUTHUSSERY
    3     DEEPAK HARIDAS,
          AGED 42 YEARS
          S/O. U. HARIDAS,
          DOOR NO. 346, II MAIN GANDHI NAGAR,
          TUMKUR VILLAGE AND TALUK, 572 102 KARNATAKA
          BY ADVS.
          SRI.G.KEERTHIVAS
          SRI.P.R.VENKATESH

RESPONDENTS:

    1     THE STATE OF KERALA
          REPRESENTED BY THE CHIEF SECRETARY, GOVERNMENT OF
          KERALA, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
          695001.
    2     THE UNION OF INDIA,
          REPRESENTED BY THE SECRETARY,
          MINISTRY OF LAW AND JUSTICE,
          4TH FLOOR,
          A-WING,
          SHASTRI BHAWAN NEW DELHI 110 001
    3     U. HARIDAS,
          AGED 78 YEARS
          S/O. UNICHOYI, 6/89 J, ODEPEC COLONY,
          MODERN, KOLATHARA P.O.,
          KOZHIKODE 673655
    4     U. SIVADAS,
          AGED 75 YEARS
          S/O. UNICHOYI,
          KADAMBARI, VENGERI P.O.,
          KOZHIKODE 673010
 W.P.(C).No.38118/2018

                             2


    5      MANJUNATH,
           AGED 43 YEARS
           S/O. SIVADAS,
           KADAMBARI, VENGERI P.O.,
           KOZHIKODE 673010
    6      RINJUNA
           AGED 38 YEARS
           D/O. SIVADAS,
           KADAMBARI,
           VENGERI P.O.,
           KOZHIKODE 673010
           BY ADVS.SMT.VIDYA KURIAKOSE, GOVT. PLEADER
           SMT.O.M.SHALINA, CGC
           SRI.K.V.SOHAN, STATE ATTORNEY


        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 05.11.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.38118/2018

                                3




                  P.V.KUNHIKRISHNAN, J.
                   --------------------------------
                  W.P.(C).No.38118 of 2018
            ----------------------------------------------
         Dated this the 05 day of November, 2021


                          JUDGMENT

The counsel for the petitioners seeks permission to

withdraw this writ petition.

Permission granted and this writ petition is

dismissed as withdrawn.

Sd/-

                                         P.V.KUNHIKRISHNAN
JV                                              JUDGE
 

 
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