Citation : 2021 Latest Caselaw 22164 Ker
Judgement Date : 5 November, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
FRIDAY, THE 5TH DAY OF NOVEMBER 2021 / 14TH KARTHIKA, 1943
WP(C) NO. 10033 OF 2020
PETITIONERS:
1 SANKARAN NAMPOOTHIRI K.
AGED 32 YEARS
HEAD OF DEPARTMENT, ELECTRICAL ENGINEERING,
SREE BUDHA ENGINEERING COLLEGE FOR WOMEN, AYATHIL,
ELAVUMTHITTA, PATHANAMTHITTA-689 625,
RESIDING AT EDAMAONA KALLAMTHATTILLOM, KARAKKAL P.O.,
THIRUVALLA, PATHANAMTHITTA DISTRICT-689 108.
2 VINOD.V.,
AGED 43 YEARS
S/O.VIJAYAN.N., TEACHER, PHYSICS DEPARTMENT,
SREE BUDHA ENGINEERING COLLEGE FOR WOMEN, AYATHIL,
ELAVUMTHITTA, PATHANAMTHITTA-689 625,
RESIDING AT NARANGATTU MUERUPPEL, AYATHIL,
ELAVUMTHITTA P.O., MEZHUVELI,
PATHANAMTHITTA DISTRICT-689 625.
3 SANDHYAMOL.P.T.,
AGED 41 YEARS
W/O.LIJU.G., LAB INSTRUCTOR, SREE BUDHA ENGINEERING
COLLEGE FOR WOMEN, AYATHIL, ELAVUMTHITTA,
PATHANAMTHITTA-689 625, RESIDING AT THAIPARAMBIL,
MIRANAM P.O., PATHANAMTHITTA-689 621.
BY ADV K.MOHAMMED RAFEEQ
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY GOVERNMENT PLEADER,
HIGH COURT OF KERALA, ERNAKULAM DISTRICT-682 031.
2 PRINCIPAL SECRETARY,
DEPARTMENT OF HIGHER EDUCATION, FOURTH FLOOR, ANNEX 2,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM DISTRICT-1.
3 JOINT SECRETARY,
MINISTRY OF LABOUR AND EMPLOYMENT, GOVERNMENT OF INDIA,
SHRAM SHAKTHI BHAWAN, RAFI MARG, NEW DELHI-110 119.
WP(C) NO. 10033 OF 2020
2
4 CHAIRMAN,
ALL INDIA COUNCIL FOR TECHNICAL EDUCATION,
NELSON MANDELA MARG, VASANT KUNJ,
NEW DELHI-110 070.
5 REGISTRAR, APJ ABDHUL KALAM TECHNICAL UNIVERSITY,
CET CAMPUS, THIRUVANANTHAPURAM DISTRICT-695 016.
6 DISTRICT LABOUR OFFICER,
DISTRICT LABOUR OFFICE,
PATHANAMTHITTA DISTRICT-689 645.
7 SREE BUDHA ENGINEERING COLLEGE FOR WOMEN,
AYATHIL, ELAVUMTHITTA,
PATHANAMTHITTA DISTRICT-689 625,
REPRESENTED BY ITS CHAIRMAN.
8 THE CHAIRMAN,
SREE BUDHA ENGINEERING COLLEGE FOR WOMEN, AYATHIL,
ELAVUMTHITTA, PATHANAMTHITTA DISTRICT-689 625.
9 THE SECRETARY,
SREE BUDHA ENGINEERING COLLEGE FOR WOMEN, AYATHIL,
ELAVUMTHITTA, PATHANAMTHITTA DISTRICT-689 625.
BY ADVS.
SHRI.P.VIJAYAKUMAR, ASG OF INDIA
SHRI.SAJITH KUMAR V., SC, ALL INDIA COUNCIL FOR
TECHNICAL EDUCATION - AICTE
SRI.ELVIN PETER P.J.
SMT.M.BINDUDAS
SRI.R.T.PRADEEP
SRI.K.C.HARISH
SRI JIMMY GEORGE, GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 05.11.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) NO. 10033 OF 2020
3
JUDGMENT
Learned counsel for the petitioners seeks permission to
withdraw the writ petition. Accordingly, the writ petition is
dismissed as withdrawn.
Sd/-
MURALI PURUSHOTHAMAN JUDGE nak WP(C) NO. 10033 OF 2020
APPENDIX OF WP(C) 10033/2020
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE APPOINTMENT LETTER DATED 17.07.2012 ISSUED BY THE EIGHT RESPONDENT IN FAVOUR OF THE FIRST PETITIONER.
EXHIBIT P2 TRUE COPY OF THE COMMUNICATION DATED 14.01.2020 ISSUED BY THE SIXTH RESPONDENT TO THE ASSOCIATION OF THE PETITIONERS.
EXHIBIT P3 TRUE COPY OF THE COMMUNICATION DATED 16.01.2020 ISSUED BY THE SIXTH RESPONDENT TO THE ASSOCIATION OF THE PETITIONERS.
EXHIBIT P4 TRUE COPY OF THE EMAIL EXTRACTION DATED 23.04.2020 SENT BY THE ASSOCIATION OF THE PETITIONERS BEFORE THE VARIOUS GOVERNMENT AUTHORITIES INCLUDING RESPONDENTS NO.2, 4, 4, 5 AND 6.
EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 02.05.2020 SUBMITTED BY THE ASSOCIATION OF THE PETITIONERS BEFORE THE EIGHTH RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE EXTRACTION OF E-MAIL DATED 02.05.2020 SEND BY THE ASSOCIATION OF THE PETITIONERS BEFORE THE VARIOUS AUTHORITIES INCLUDING RESPONDENTS NOS.2, 4, 5, 6, 7, 8 AND 9.
EXHIBIT P7 TRUE COPY OF THE COMMUNICATION DATED 20.03.2020 ISSUED BY THE THIRD RESPONDENT MINISTRY OF LABOUR AND EMPLOYMENT TO CHIEF SECRETARIES OF THE STATES.
EXHIBIT P8 TRUE COPY OF THE COMMUNICATION DATED 20.03.2020 ISSUED BY THE THIRD WP(C) NO. 10033 OF 2020
RESPONDENT TO THE ASSOCIATION OF THE EMPLOYERS.
EXHIBIT P9 TRUE COPY OF THE INSTRUCTION 15.04.2020 ISSUED BY THE MEMBER SECRETARY OF THE ALL INDIA COUNCIL FOR TECHNICAL EDUCATION TO THE INSTITUTES AND COLLEGES.
EXHIBIT P10 THE TRUE COPY OF THE NOTIFICATION ISSUED BY THE FOURTH RESPONDENT.
EXHIBIT P11 TRUE COPY OF THE EXTRACTION OF MEDIA SCREE DATED 11.04.2020.
EXHIBIT P12 TRUE COPY OF THE COMMUNICATION DATED 29.04.2020 MADE BY THE FIFTH RESPONDENT TO THE CONCERNED PRINCIPALS.
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