Jasmin Sunny vs Joint Secretary
2021 Latest Caselaw 22155 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    FRIDAY, THE 5TH DAY OF NOVEMBER 2021 / 14TH KARTHIKA, 1943
                        WP(C) NO. 8660 OF 2021
PETITIONER:

          JASMIN SUNNY
          AGED 24 YEARS
          D/O. SUNNY, ILLICKAL HOUSE,
          CHENNALODE P. O., KAVUMANNAM,
          WAYANAD - 673 121.

          BY ADVS.
          SRI. P. MOHANDAS
          SRI. K. SUDHINKUMAR


RESPONDENTS:

    1     JOINT SECRETARY,
          SPORTS BOARD,
          ASSOCIATION OF INDIAN UNIVERSITIES,
          AIU HOUSE, 16 COMRADE INDRAJIT GUPTA MARG,
          NEW DELHI - 110 002.
    2     DIRECTOR,
          DEPARTMENT OF PHYSICAL EDUCATION,
          UNIVERSITY OF CALICUT,
          THENJIPALAM - 673 632.
    3     CONVENOR,
          INTER-ZONE SPORTS FESTIVAL,
          UNIVERSITY OF CALICUT,
          THENJIPALAM - 673 632.
    4     PRINCIPAL,
          CHRIST COLLEGE,
          IRINJALAKKUDA NORTH P. O.,
          THRISSUR - 680 125.

          BY ADVS.
          R1 - SMT. O.M. SHALINA
          SRI. V.A.VINOD
          SRI. P. C SASIDHARAN, SC, CALICUT UNIVERSITY



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.8660 OF 2021

                                    2




                               JUDGMENT

In the light of Ext.R1(a) circular produced along with the

statement filed on behalf of the 1st respondent nothing

survives to be considered in the writ petition and accordingly

the writ petition is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR WP(C).No.8660 OF 2021

APPENDIX

PETITIONER'S EXHIBITS:-

EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE HANDBOOK ON ADMISSION RULES. EXHIBIT P2 TRUE COPY OF THE ORDER U.O.NO.1193/2021/ADMN DATED 28.01.2021.

EXHIBIT P3 TRUE COPY OF THE ELIGIBILITY PROFORMA ISSUED BY THE 4TH RESPONDENT DATED 20.03.2021.

EXHIBIT P4 TRUE COPY OF THE 10 +2 CERTIFICATE OF THE PETITIONER DATED 13.05.2014. EXHIBIT P5 TRUE COPY OF THE PROVISIONAL DEGREE CERTIFICATE OF THE PETITIONER DATED 16.06.2017.

EXHIBIT P6 TRUE COPY OF THE FINAL GRADATION SHEET OF THE PETITIONER ISSUED BY THE 4TH RESPONDENT.

EXHIBIT P7 TRUE COPY OF THE REVISED ELIGIBILITY RULES ISSUED BY THE 1ST RESPONDENT DATED 28.07.2017.

EXHIBIT P8 TRUE COPY OF THE JUDGMENT DATED 16.02.2019 IN WP(C) NO.24672/2019 AND CONNECTED MATTERS.

RESPNDENTS'S EXHIBITS:-

ANNEXURE R1(a) TRUE COPY OF CIRCULAR NO.SIU/YA & S/SPER/2021 DATED 20.09.2021 ISSUED BY THE 1ST RESPNDENT.