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Sneha M.S vs Joint Secretary, Sports Board, ...
2021 Latest Caselaw 22132 Ker

Citation : 2021 Latest Caselaw 22132 Ker
Judgement Date : 5 November, 2021

Kerala High Court
Sneha M.S vs Joint Secretary, Sports Board, ... on 5 November, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    FRIDAY, THE 5TH DAY OF NOVEMBER 2021 / 14TH KARTHIKA, 1943
                       WP(C) NO. 13022 OF 2021
PETITIONER:

          SNEHA M.S.
          AGED 25 YEARS
          D/O. M.T. SURESH BABU,
          MAROTTIKKATHARAPIL VEEDU,
          VEERPADU P. O.,
          IRITTY, KANNUR - 670 704.

          BY ADVS.
          SRI. P. MOHANDAS
          SRI. K. SUDHINKUMAR


RESPONDENTS:

    1     JOINT SECRETARY, SPORTS BOARD,
          ASSOCIATION OF INDIAN UNIVERSITIES,
          AIU HOUSE, 16 COMRADE INDRAJIT GUPTA MARG,
          NEW DELHI - 110 002.
    2     DIRECTOR
          DEPARTMENT OF PHYSICAL EDUCATION,
          UNIVERSITY OF CALICUT,
          THENJIPALAM - 673 632.
    3     CONVENOR
          INTER-ZONE SPORTS FESTIVAL,
          UNIVERSITY OF CALICUT,
          THENJIPALAM - 673 632.
    4     PRINCIPAL
          CHRIST COLLEGE, IRINJALAKUDA NORTH P. O.,
          THRISSUR - 680 125.

          BY ADVS.
          R1 - SMT. O.M. SHALINA
          SRI. V.A. VINOD
          SRI. P.C SASIDHARAN, SC, CALICUT UNIVERSITY



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.13022 OF 2021

                                    2




                               JUDGMENT

In the light of Ext.R1(a) circular produced along with the

statement filed on behalf of the 1st respondent nothing

survives to be considered in the writ petition and accordingly

the writ petition is closed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR WP(C).No.13022 OF 2021

APPENDIX

PETITIONER'S EXHIBITS:-

EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE HANDBOOK ON ADMISSION RULES. EXHIBIT P2 TRUE COPY OF THE ORDER U.O.NO.1193/2021/ADMN DATED 28.01.2021. EXHIBIT P3 TRUE COPY OF THE ELIGIBILITY PROFORMA ISSUED BY THE 4TH RESPONDENT DATED 22.04.2021.

EXHIBIT P4 TRUE COPY OF THE VHSE CERTIFICATE OF THE PETITIONER DATED 13.05.2014. EXHIBIT P5 TRUE COPY OF THE DEGREE CERTIFICATE OF THE PETITIONER DATED 28.11.2019. EXHIBIT P6 TRUE COPY OF THE REVISED ELIGIBILITY RULES ISSUED BY THE IST RESPONDENT DATED 28.07.2017.

EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 16.12.2019 IN WPC NO.24672/2019 AND CONNECTED CASES.

RESPONDENTS'S EXHIBITS:

ANNEXURE R1(a) TRUE COPY OF CIRCULAR NO.AIU/YA & S/SPER/2021 DATED 20.09.2021 ISSUED BY THE 1ST RESPONDENT.

 
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