Baiju P.A vs Suhas S. Ias
2021 Latest Caselaw 22073 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR.JUSTICE A.MUHAMED MUSTAQUE
WEDNESDAY, THE 3RD DAY OF NOVEMBER 2021 / 12TH KARTHIKA, 1943
                 CON.CASE(C) NO.75 OF 2021
AGAINST THE JUDGMENT IN WP(C)NO.17221/2020 DATED 20.11.2020
                       -------------
PETITIONER/S:

         BAIJU P.A., AGED 46 YEARS,
         S/O.ABDUL RAHIMAN, POZHINJIYIL HOUSE,
         PANANGAD P.O., KANAYANNOOR,
         ERNAKULAM-682506.
         BY ADVS.
         J.OM PRAKASH
         SRI.T.G.SUNIL (PRANAVAM)
         SRI.C.X.ANTONY BENEDICT
         SHRI.T.S.BHARATH KRISHNA
         SHRI.ADHEEP VIJAY


RESPONDENT/S:


         SUHAS S. IAS, WORKING AS DISTRICT COLLECTOR
         ERNAKULAM, COLLECTORATE, CIVIL STATION ROAD,
         KAKKANAD, ERNAKULAM-682030. (THE AGE AND NAME OF
         THE FATHER OF THE RESPONDENT ARE NOT KNOWN TO THE
         PETITIONER AND HENCE THE ABOVE PARTICULARS ARE NOT
         FURNISHED HERE).




         BY SENIOR GOVERNMENT PLEADER, SRI.S.GOPINATHAN




HIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 03.11.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO.75/2021         2

                          JUDGMENT

The learned Government Pleader submits that the directions

in the judgment in W.P.(C) No.17221/2020 dated 20.11.2020,

have been complied with. The said submission is recorded.

Accordingly, the Contempt Case is closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE ln

APPENDIX OF CON.CASE(C) 75/2021

PETITIONER'S ANNEXURE ANNEXURE A TRUE COPY OF JUDGMENT DATED 20.11.2020 OF THIS HON'BLE COURT IN W.P. (C)NO.17221/2020.

ANNEXURE B TRUE COPY OF THE A.D.CARD.