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Sree Nithyananda Vidya Kendra vs The Principal, Swami Nithyananda ...
2021 Latest Caselaw 22001 Ker

Citation : 2021 Latest Caselaw 22001 Ker
Judgement Date : 3 November, 2021

Kerala High Court
Sree Nithyananda Vidya Kendra vs The Principal, Swami Nithyananda ... on 3 November, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                 &

           THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

  WEDNESDAY, THE 3RD DAY OF NOVEMBER 2021 / 12TH KARTHIKA, 1943

                       WA NO. 1433 OF 2021
 AGAINST THE JUDGMENT DATED 17.09.2021IN WP(C).NO.19447/2021 OF
                 HIGH COURT OF KERALA, ERNAKULAM

APPELLANT/PETITIONER IN WP(C):

           SREE NIHTYANANDA VIDYA KENDRA
           KANHANGAD - 671 315, KASARAGOD REPRESENTED BY ITS
           SECRETARY, T.PREMANAND, AGED 57 YEARS, S/O.RAVEENDRAN
           NAIR, RESIDING AT PUTHIYA VEETTIL, ANAND VIHAR,
           AZHIKODE, KANNUR, PIN - 670 009.


           BY ADVS.
           SRI.ELVIN PETER P.J.
           SRI.K.R.GANESH
           SMT.GOURI BALAGOPAL
           SRI.ABHIJITH.K.ANIRUDHAN

RESPONDENTS/RESPONDENTS IN WP(C):


    1      THE PRINCIPAL, SWAMI NIHTYANANDA POLYTECHNIC COLLEGE
           KANHANGAD - 671 315.


    2      THE JOINT DIRECTOR
           REGIONAL DIRECTORATE OF TECHNICAL EDUCATION,
           MALAPARAMBA, KOZHIKODE - 673 009.


    3      THE SENIOR JOINT DIRECTOR OF TECHNICAL EDUCATION
           DIRECTORATE OF TECHNICAL EDUCATION, PAZHAVANGADI,
           THIRUVANANTHAPURAM - 695 023.


    4      THE DIRECTOR OF TECHNICAL EDUCATION,        DIRECTORATE
           OF TECHNICAL EDUCATION,       PAZHAVANGADI,
           THIRUVANANTHAPURAM - 695 023.


    5      R.NITHYANDA KHODAY.
           CHAIRMAN, GOVERNING BODY OF SWAMI NITHYANANDA,
           POLYTECHNIC COLLEGE, KANHANGAD - 671 315.
                                         :2:
Writ Appeal No.1433 of 2021


      6          ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
                 REPRESENTED BY ITS CHAIRMAN, HEAD OFICE, C8, 8436,
                 GATE NO.4, OPPOSITE RYAN INTERNATIONAL SCHOOL, VASANT
                 KUNJ, NEW DELHI - 110 070.

                 BY ADV.SRI.V.SAJITH KUMAR,SC

          THIS    WRIT    APPEAL   HAVING     COME   UP   FOR   ADMISSION   ON

03.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                      :3:
Writ Appeal No.1433 of 2021




                               JUDGMENT

A.K.Jayasankaran Nambiar, J.

In view of the judgment dated 01.11.2021 in W.A No.1349

of 2021, this Writ Appeal is dismissed.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

mns

Writ Appeal No.1433 of 2021

APPENDIX OF WA 1433/2021

PETITIONER ANNEXURES

Annexure A1 TRUE COPY OF THE AGREEMENT DATED 21.10.1972 EXECUTED BETWEEN THE AIDED ENGINEERING COLLEGE, NAMELY, THE MAR ATHANASIUS COLLEGE ASSOCIATION, KOTHAMANGALAM WITH THE GOVERNMENT

Annexure A2 TRUE COPY OF THE MINUTES OF THE GENERAL BODY MEETING OF VIDYA KENDRA HELD ON 12/10/2019, ELECTING THE NEW BOARD OF DIRECTORS AND ALSO RE-CONSTITUTING THE GOVERNING BODY OF SWAMI NITHYANANDA POLYTECHNIC COLLEGE.

Annexure A3 TRUE COPY OF THE NOTIFICATION ISSUED BY THE PRINCIPAL SWAMI NITHYANANDA POLYTECHNIC COLLEGE, INVITING APPLICATIONS FOR THE POST OF LECTURER IN ELECTRICAL ENGINEERING DATED 21.04.2016

Annexure A4 TRUE COPY OF THE SAID REGULATION ISSUED BY THE AICTE DATED 01/03/2019.

Annexure A5 TRUE COPY OF THE RELEVANT PAGES OF PARAGRAPH 18.0 OF THE APPROVAL PROCESS HANDBOOK ISSUED BY THE AICTE FOR 2019

RESPONDENTS ANNEXURE:NIL

//TRUE COPY// P.A TO JUDGE

 
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