Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Shakeela, W/O.Noushad vs District Collector, Kottayam
2021 Latest Caselaw 21932 Ker

Citation : 2021 Latest Caselaw 21932 Ker
Judgement Date : 3 November, 2021

Kerala High Court
Shakeela, W/O.Noushad vs District Collector, Kottayam on 3 November, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   WEDNESDAY, THE 3RD DAY OF NOVEMBER 2021 / 12TH KARTHIKA, 1943
                       WP(C) NO. 30877 OF 2013
PETITIONERS:

    1     SHAKEELA, W/O.NOUSHAD
          PUDUPARAMBIL HOUSE, EDATHUMPARAMBU, PONKUNNAM P.O.

    2     SHINYMOL
          W/O.NAZAR, PUDUPARAMBIL HOUSE, EDATHUMPARAMBU,
          PONKUNNAM P.O.

          BY ADVS.
          ARUN.B.VARGHESE
          AISWARYA V.S.



RESPONDENTS:

    1     DISTRICT COLLECTOR, KOTTAYAM
          KOTTAYAM-686001.

    2     TAHSILDAR
          TALUK OFFICE, KANJIRAPALLY-686507.

    3     VILLAGE OFFICER
          CHIRAKKADAVU, PONKUNNAM-686520.

    4     DISTRICT SURVEY SUPERINTENDENT
          KOTTAYAM-686001.


OTHER PRESENT:

          SMT.RESMITHA RAMACHANDRAN .G.P




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
03.11.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 30877 OF 2013
                                   2




                             JUDGMENT

The learned counsel for the petitioner submits that

this writ petition is not pressed.

This submission is recorded. Consequently this writ

petition is dismissed as having been not pressed.

Sd/-

DEVAN RAMACHANDRAN JUDGE

ANB WP(C) NO. 30877 OF 2013

APPENDIX OF WP(C) 30877/2013

PETITIONER EXHIBITS

P1: COPY OF SALE DEED NO.2774 OF 2001 OF S.R.O. KANJIRAPALLY.

P2: COPY OF SALE DEED NO.6661/1995.

P3: COPY OF APPLICATION DATED 9/11/2007 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

P4: COPY OF NOTICE BEARING NO.1093/2007/PV DATED 24/11/2007 ISSUED BY THE 3RD RESPONDENT.

P5: COPY OF JUDGMENT DATED 23/08/1976 IN O.S.NO.190/1970 OF THE MUNSIFF'S COURT, KANJIRAPALLY.

P6: COPY OF JUDGMENT DATED 11/11/1993 IN O.S.NO.67/1990 OF THE MUNSIFF'S COURT, KANJIRAPALLY.

P7: COPY OF JUDGMENT DATED 22/08/2006 IN WPC.NO.18161/2003.

P8: COPY OF THE ORDER DATED 12/4/2007 GRANTING TRANSFER OF REGISTRY TO THE PETITIONERES IN WPC.NO.18161/03.

P9: COPY OF THE JUDGMENT DATED 13/11/2007 IN WPC NO.33307/2007.

P10: COPY OF THE JUDGMENT DATED 19/2/2008 IN WPC.NO.36018/2007.

P11 COPY OF PROCEEDINGS BEFORE ADDL. TAHSILDAR, KANJIRAPALLY DATED 02/07/2010.

P12: COPY OF COMMUNICATION DATED 02/07/2010 ISSUED BY THE 2ND RESPONDENT.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter