Pushparajan T vs T.P.Musthafa
2021 Latest Caselaw 21791 Ker

      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT
            THE HONOURABLE MR.JUSTICE N.NAGARESH
  TUESDAY, THE 2ND DAY OF NOVEMBER 2021/11TH KARTHIKA, 1943
                CON.CASE(C) NO. 1546 OF 2021
      JUDGMENT DATED 16.07.2021 IN WP(C) 27773/2020 OF
              HIGH COURT OF KERALA, ERNAKULAM


PETITIONER/PETITIONER:

         PUSHPARAJAN T., AGED 61 YEARS,
         S/O NANU, PARAYIL PARAMBATH HOUSE,
         CHERUPARAMBA P.O., KANNUR-670 693.

         BY ADVS.
         ALEX.M.SCARIA
         JOHNYMON THOMAS
         SARITHA THOMAS


RESPONDENT/2ND RESPONDENT:

         T.P.MUSTHAFA, AGED 55 YEARS,
         S/O KUNHAMMED, PRESENTLY WORKING AS
         THE SECRETARY,
         THRIPPANGOTTUR GRAMA PANCHAYATH,
         KALLIKKANDY P.O.- PIN-670 693.

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 02.11.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 C.O.C. No.1546/2021 in WP(C)No.27773/2020

                                    2




                              JUDGMENT

Dated this the 2nd day of November, 2021

The learned counsel for the petitioner submits that the

petitioner does not want to prosecute the Contempt Case.

Accordingly, the Contempt of Court Case is dismissed as

withdrawn.

Sd/-

N. NAGARESH JUDGE ncd/05.11.2021