K.K.Joy vs District Police Chief
2021 Latest Caselaw 21672 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
  TUESDAY, THE 2ND DAY OF NOVEMBER 2021 / 11TH KARTHIKA, 1943
                      WP(C) NO. 20690 OF 2021
PETITIONER:

          K.K.JOY,
          AGED 54 YEARS
          S/O.KURIAKOSE, KUMBADIYIL HOUSE, PATHAMUTTAM P.O.,
          PIN-686 532, PATHAMUTTAM KARA, PANACHIKKAD VILLAGE,
          KOTTAYAM TALUK, KOTTAYAM DISTRICT.
          BY ADVS.
          M.P.MADHAVANKUTTY
          MATHEW DEVASSI


RESPONDENTS:

    1     DISTRICT POLICE CHIEF,
          KOTTAYAM, PIN-686 001.
    2     DEPUTY SUPERINTENDENT OF POLICE,
          CHANGANACHERRY, KOTTAYAM DISTRICT, PIN-686 101.
    3     INSPECTOR OF POLICE,
          CHINGAVANAM POLICE STATION, KOTTAYAM DISTRICT, PIN-
          686 531.
    4     KICHU,
          AGED 28 YEARS
          S/O.SAMU, KARIMANACKAL HOUSE, PATHAMUTTOM P.O.,
          PATHAMUTTOM KARA, CHANGANACHERRY TALUK, KOTTAYAM
          DISTRICT, PIN-686 532.
    5     SREEKANTH,
          AGED 36 YEARS
          S/O.JOHN, MULAKODIPARAMBIL HOUSE, PATHAMUTTOM P.O.,
          PATHAMUTTOM KARA, CHANGANACHERRY TALUK, KOTTAYAM
          DISTRICT, PIN-686 532.
                                        2

W.P.(C)No. 20690 of 2021


      6          SANEESH,
                 AGED 35 YEARS
                 S/O.SUKUMARAN, KARIMANACKAL HOUSE, PATHAMUTTOM
                 P.O., PATHAMUTTOM KARA, CHANGANACHERRY TALUK,
                 KOTTAYAM DISTRICT, PIN-686 532.
      7          SADHEEP,
                 AGED 25 YEARS
                 S/O.SABU, KARIMANACKAL HOUSE, PATHAMUTTOM P.O.,
                 PATHAMUTTOM KARA, CHANGANACHERRY TALUK, KOTTAYAM
                 DISTRICT, PIN-686 532.
      8          SANTHU,
                 AGED 26 YEARS
                 S/O.SABU, KARIMANACKAL HOUSE, PATHAMUTTOM P.O.,
                 PATHAMUTTOM KARA, CHANGANACHERRY TALUK, KOTTAYAM
                 DISTRICT, PIN-686 532.




                 SRI E.C BINEESH.G.P



          THIS    WRIT     PETITION   (CIVIL)   HAVING   COME    UP    FOR
ADMISSION         ON   02.11.2021,    THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                      3

W.P.(C)No. 20690 of 2021




                               JUDGMENT

Dated this the 2nd day of November, 2021.

The petitioner concedes that the permit earlier

enjoyed by him has expired and that he has now applied

for its extension.

In the afore circumstances, I close this writ petition,

leaving liberty to the petitioner to approach the police

Authorities, for protection, if he obtains the necessary

permits; and then to come to this Court, if it becomes so

necessary.

Sd/-

DEVAN RAMACHANDRAN JUDGE

Raj/02.11.2021.

W.P.(C)No. 20690 of 2021

APPENDIX OF WP(C) 20690/2021

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE DEVELOPMENT PERMIT BEARING NO.A1-4615/2020 DATED 23.11.2020 ISSUED BY THE SECRETARY, PANACHIKKAD GRAMA PANCHAYATH. Exhibit P2 TRUE COPY OF THE BUILDING PERMIT BEARING NO.A1-3948/2020 DATED 17.11.2020 ISSUED BY THE SECRETARY, PANACHIKKAD GRAMA PANCHAYATH. Exhibit P3 TRUE COPY OF THE POSSESSION CERTIFICATE BEARING NO.1442/20 DATED 29.07.2020 ISSUED BY VILLAGE OFFICE, PANACHIKKAD. Exhibit P4 TRUE COPY OF THE SITE PLAN OF THE PROPERTY ISSUED FROM THE VILLAGE OFFICE, PANACHIKKAD DATED 29.07.2020. Exhibit P5 TRUE COPY OF THE ORDER/PERMIT DATED 17.02.2021 BEARING NO.976/2020- 2021/3008/DOY/ML/2020 ISSUED BY THE MINING AND GEOLOGY DEPARTMENT, KOTTAYAM.

Exhibit P6 TRUE COPY OF THE APPLICATION DATED 27.07.2021 BEFORE THE DISTRICT GEOLOGIST.

Exhibit P7 TRUE COPY OF THE JUDGMENT DATED 12.08.2021 IN W.P(C)NO.15673/2021 PASSED BY THIS HON'BLE COURT. Exhibit P8 TRUE COPY OF THE REPRESENTATION DATED 27.09.2021 BEFORE THE 1ST RESPONDENT DISTRICT POLICE CHIEF THROUGH E-MAIL. Exhibit P9 TRUE COPY OF THE REPRESENTATION DATED 27.09.2021 BEFORE THE 3RD RESPONDENT INSPECTOR OF POLICE THROUGH E-MAIL.