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T.V.Jayanandan vs Nitheesh Kumar Misra
2021 Latest Caselaw 12623 Ker

Citation : 2021 Latest Caselaw 12623 Ker
Judgement Date : 28 May, 2021

Kerala High Court
T.V.Jayanandan vs Nitheesh Kumar Misra on 28 May, 2021
CON.CASE(C) NO. 1575 OF 2017    1

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE SMT. JUSTICE P.V.ASHA
        FRIDAY, THE 28TH DAY OF MAY 2021 / 7TH JYAISHTA, 1943
                    CON.CASE(C) NO. 1575 OF 2017
    AGAINST THE ORDER/JUDGEMENT IN WPC 5263/2017 OF HIGH COURT OF
                          KERALA, ERNAKULAM
PETITIONER/S:

             T.V.JAYANANDAN
0




             AGED 73 YEARS
             S/O.T.R.VELU, AGED 73 YEARS, HEAD CONSTABLE (CENTRAL
             RESERVE POLICE FORCE) (RETD) THANDAYANPARAMBIL
             HOUSE, THALIKULAM, THRISSUR-680 569, KERALA STATE.
             BY ADVS.
             SRI.C.S.GOPALAKRISHNAN NAIR
             SMT.CHANDINI G.NAIR


RESPONDENT/S:

       1     NITHEESH KUMAR MISRA
             (AGE&FATHER'S NAME NOT KNOWN TO THE PETITIONER) THE
             DIRECTOR (ACCOUNTS), PAY & ACCOUNTS OFFICE, CRPF,
             MAHAVIRNAGAR P.O, TILAKNAGAR, NEW DELHI -110 018.
       2     SANJAI SINGH
             (AGE&FATHER'S NAME NOT KNOWN TO THE PETITIONER)
             CHIEF CONTROLLER, CENTRAL PENSION ACCOUNTING OFFICE
             TRIKOOT II COMPLEX, BHIKAJICAMA PLACE, R.K.PURAM,
             NEW DELHI-110 066.
       3     RAJEEV RAI BHATNAGAR
             (AGE&FATHER'S NAME NOT KNOWN TO THE PETITIONER)
             DIRECTOR GENERAL OF CRPF, BLOCK NO.3, CGO COMPLEX,
             LODHI ROAD, NEW DELHI-110 003.
       4     C. VISWANATH
             (AGE&FATHER'S NAME NOT KNOWN TO THE PETITIONER)
 CON.CASE(C) NO. 1575 OF 2017         2

               SECRETARY, DEPARTMENT OF PENSION & PENSIONER'S
               WELFARE, SOUTH BLOCK, NEW DELHI-110 001.
       5       JOSE T.E.
               (AGE&FATHER'S NAME NOT KNOWN TO THE PETITIONER) SUB
               TREASURY OFFICER, TRIPRAYAR, THRISSUR DIST -680 567.
               BY ADV SMT.O.M.SHALINA, CGC


OTHER PRESENT:

               SMT.VINITHA.B, GP


THIS       CONTEMPT   OF   COURT   CASE   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 28.05.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 1575 OF 2017          3



                                JUDGEMENT

Learned counsel on both sides submit that the judgment in

WP(C) No.5263 of 2017 dated 29.03.2017 is already complied

with. Accordingly the Contempt Case is closed.

Sd/-

P.V.ASHA JUDGE

APPENDIX

PETITIONER'S EXHIBITS ANNX.A1: TRUE COPY OF JUDGMENT DT.29.3.2017 IN WPC 5263/2017

RESPONDENTS' EXHIBITS:

ANNX.R1A: PAO LETTER NOCRPF/OLD/5406/RP/PEN.I (NOW PA-27) DT.30.08.2018

ANNX.R1B: LETTER NO.B/PEN-44/1/2018 OF SUB TREASURY OFFICE, TRIPRAYAR DT.8.2.2019

 
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