Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Kerala Cable T.V. Federation vs The Government Of Kerala
2021 Latest Caselaw 12569 Ker

Citation : 2021 Latest Caselaw 12569 Ker
Judgement Date : 26 May, 2021

Kerala High Court
Kerala Cable T.V. Federation vs The Government Of Kerala on 26 May, 2021
                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
       WEDNESDAY, THE 26TH DAY OF MAY 2021 / 5TH JYAISHTA, 1943
                          WP(C) NO.11401 OF 2021
PETITIONER :-

              KERALA CABLE T.V. FEDERATION
0




              REPRESENTED BY ITS PRESIDENT, JAYADEVAN E.,
              S/O. VELAYUDHAN PILLAI, THEKKUNTHALA BUILDING ASSAD ROAD,
              COCHI-17.

              BY ADVS.
              T.A.UNNIKRISHNAN
              K.D.PAUL DALIN



RESPONDENT :-

              THE GOVERNMENT OF KERALA
0




              REPRESENTED BY ITS SECRETARY,
              HEALTH AND FAMILY WELFARE DEPARTMENT, SECRETARIAT,
              THIRUVANANTHAPURAM-695001.

              BY SRI.K.P.HARISH, SR.GP



THIS   WRIT    PETITION   (CIVIL)   HAVING    COME   UP   FOR   ADMISSION   ON
26.05.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                    JUDGMENT

This writ petition is filed seeking directions to the respondents to

give priority to cable TV operators including their staff, technicians

and cleaning staff in the matter of vaccination against Covid-19

pandemic by treating them as front-line workers. The petitioners

have preferred Ext.P4 representation before the 1st respondent.

Having heard the learned Government Pleader also, there will be

a direction to the 1st respondent to take up, consider and pass

appropriate orders on the representation preferred by the petitioners

at the earliest and without delay.

This writ petition is ordered accordingly.

Sd/-

ANU SIVARAMAN, JUDGE

Jvt/27.5.2021 APPENDIX OF WP(C) 11401/2021

ANNEXURE/EXHIBITS

Exhibit P1 TRUE PHOTOCOPY OF THE REGISTRATION CERTIFICATE OF THE PETITIONER, DATED 10/10/2012.

Exhibit P2 TRUE COPY OF THE GO (RT) NO.1102/2021/H&FWD DATED 19/05/2021 ISSUED BY THE RESPONDENT.

Exhibit P3 TRUE COPY OF THE REPRESENTATION DATED 11/05/2021 SUBMITTED BY THE PETITIONER BEFORE THE HONOURABLE CHIEF MINISTER

Exhibit P4 TRUE COPY OF THE REPRESENTATION DATED 23/05/2021 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter