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P.J.Sibi vs Mayakrishnan S.P
2021 Latest Caselaw 12493 Ker

Citation : 2021 Latest Caselaw 12493 Ker
Judgement Date : 19 May, 2021

Kerala High Court
P.J.Sibi vs Mayakrishnan S.P on 19 May, 2021
                              S. MANIKUMAR, CJ
                                           &
                               SHAJI P. CHALY, J
                    -----------------------------------------------
                             W.A. No. 671 of 2021
                     ----------------------------------------------
                    Dated this the 19th day of May, 2021

                                    ORDER

S. Manikumar, CJ.

Being aggrieved by the judgment in W.P(C). No.9505 of 2021

dated 9.42021, instant appeal is filed.

Mr. Surin George Ipe, learned Senior Government Pleader

appearing for respondents 3 and 4 is directed to get instructions as to

whether the representation Ext.P11 submitted to the Divisional Forest

Officer, Munnar is disposed of or is still pending on the files. He is also

directed to get instructions as to whether Divisional Forest Officer,

Munnar has anything to say on the cutting permit already given by the

Village Officer.

Post on 26.5.2021.

Sd/-

S. Manikumar, Chief Justice

Sd/-

Shaji P. Chaly, Judge sou.

 
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