Binishamol M.L vs Pradeep K.V
2021 Latest Caselaw 12485 Ker

CON.CASE(C) NO. 128 OF 2021

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                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
                THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        TUESDAY, THE 18TH DAY OF MAY 2021 / 28TH VAISAKHA, 1943
                         CON.CASE(C) NO. 128 OF 2021
   AGAINST THE ORDER/JUDGEMENT IN WP(C) 7215/2018 OF HIGH COURT OF
                                     KERALA


PETITIONER:

              BINISHAMOL M.L
              AGED 37 YEARS
              W/O. JOY VARGHESE, LOWER PRIMARY SCHOOL ASSISTANT,
              VIDHYABODHINI LOWER PRIMARY SCHOOL, NAYARANGADY,
              PARIYARAM, THRISSUR DISTRICT,

              BY ADVS.
              K.T.THOMAS
              SRI.MATHEW B. KURIAN


RESPONDENT:

              PRADEEP K.V
              AGE ABOUT 48 YEARS,
              FATHER'S NAME NOT KNOWN TO PETITIONER,
              ASSISTANT EDUCATIONAL OFFICER, CHALAKUDY - 680307,
              THRISSUR DISTRICT.

              SRI.RAJASEKHARAN NAIR, SR. GP


THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON
18.05.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 128 OF 2021

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                                JUDGMENT

Dated this the 18th day of May 2021

It is submitted by the learned counsel for the petitioner that the

directions contained in the judgment have been complied with.

The contempt of court case is, accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE NP CON.CASE(C) NO. 128 OF 2021

APPENDIX

PETITIONER'S/S EXHIBITS:

ANNEXURE P1 CERTIFIED COPY OF THE JUDGMENT DATED 25.09.2020 IN WP(C) NO. 7215/2018.

RESPONDENT'S/S EXHIBITS: NIL