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Karthika Metal Crusher vs The State Of Kerala
2021 Latest Caselaw 12471 Ker

Citation : 2021 Latest Caselaw 12471 Ker
Judgement Date : 18 May, 2021

Kerala High Court
Karthika Metal Crusher vs The State Of Kerala on 18 May, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
 TUESDAY, THE 18TH DAY OF MAY 2021 / 28TH VAISAKHA, 1943
                    RP NO. 336 OF 2021
 AGAINST THE JUDGMENT DATED 29.0.2021 IN WP(C) 27949/2018
                  OF HIGH COURT OF KERALA
REVIEW PETITIONERS/RESPONDENTS NOS.6, 7, 8 AND 10:

    1     KARTHIKA METAL CRUSHER,
          VACHEEKONAM, KOTTARAKKARA, KOLLAM DISTRICT, PIN
          691 506, REPRESENTED BY ITS PROPRIETOR MR. BIJU
    2     KARTHIKA GRANITES AND METAL CRUSHER,
          KALAYANIMUKKU, KOTTARAKKARA, KOLLAM DISTRICT,
          PIN 691 506 REPRESENTED BY ITS PROPRIETOR MR.
          BIJU.
    3     KARTHIKA GRANITE QUARRY,
          VACHEEKONAM, KOTTARAKKARA, KOLLAM DISTRICT, PIN
          691 506 REPRESENTED BY ITS PROPRIETOR MR. BIJU
    4     MR. M.K BIJU,
          S/O. M. KARUNKARAN, KARTHIKA, KUTTIKAD POST,
          KADAKKAL, KOLLAM 691 536
          BY ADVS.
          JOHNSON GOMEZ
          SRI.S.BIJU (KIZHAKKANELA)


RESPONDENTS/RESPONDENT/PETITIONER:

    1     THE STATE OF KERALA
          REPRESENTED BY SECERETARY, GOVERNMENT OF KERALA,
          DEPARTMENT OF MINING AND GEOLOGY, SECRETARIAT,
          THIRUVANANTHAPURAM 695 001
    2     THE DIRECTOR,
          DIRECTORATE OF MINING AND GEOLOGY, PATTOM PALACE
          P.O, KESAVADASAPURAM, THIRUVANANTHAPURAM 695
          004.
    3     THE DISTRICT GEOLOGIST,
          MINING AND GEOLOGY DEPARTMENT, KOLLAM DISTRICT
          ASRAMAM, KOLLAM 691 001
    4     DISTRICT COLLECTOR,
                                    2
R.P. No.336 of 2021
in
W.P.(C) No.27949 of 2018

            KOLLAM DISTRICT, CIVIL STATION, KOLLAM 691 013
     5      DISTRICT MEDICAL OFFICER,
            KOLLAM DISTRICT, CIVIL STATION,
            KOLLAM, PIN 691 013.
     6      M/S. ADANI VIZHINJAM PORT PVT LTD,
            REGISTERED OFFICE AT ADANI PORT PVT. LTD HAVING
            ITS REGISTERED OFFICE AT ADANI HOUSE,
            NR MITHAKHALI SIX ROADS, NAVARANGPURA,
            AHMEDABAD, GUJARAT - 382229, AND HAVING ITS
            BRANCH OFFICE AT 2ND FLOOR, VIPANCHIKA TOWERS,
            THYCAUD, THIRUVANANTHAPURAM, REPRESENTED BY ITS
            MANAGING DIRECTOR AND CEO MR RAJESH JHA
     7      RAJENDRA PRASAD VIJAYAN,
            S/O VIJAYAN, AGED 68 YEARS, RAJENDRA VILASOM,
            VACHEEKONAM, VAYYANAM P.O., AYUR, KOTTARAKKARA,
            KOLLAM.
            ADV.K.J.MANURAJ GP

             THIS     REVIEW   PETITION     HAVING     COME    UP    FOR
ADMISSION     ON    18.05.2021,   THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                                        3
R.P. No.336 of 2021
in
W.P.(C) No.27949 of 2018




                           R.P. No.336 of 2021
                                     in
                     W.P.(C) No.27949 of 2018
                   ----------------------------------------
                                ORDER

The learned counsel for the petitioners seeks

permission to withdraw the review petition. In the light of the

permission sought by the learned counsel for the petitioners,

the review petition is dismissed as withdrawn.

Sd/-

P.B.SURESH KUMAR, JUDGE.

Mn

 
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