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Amala A.Kumar vs University Of Kerala
2021 Latest Caselaw 12467 Ker

Citation : 2021 Latest Caselaw 12467 Ker
Judgement Date : 18 May, 2021

Kerala High Court
Amala A.Kumar vs University Of Kerala on 18 May, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

            THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

        TUESDAY, THE 18TH DAY OF MAY 2021 / 28TH VAISAKHA, 1943

                        WP(C) NO. 17499 OF 2013

PETITIONERS :

    1       AMALA A.KUMAR,
            D/O.ANIL KUMAR, SKYLARK,
            PARIPALLI P.O., KOLLAM-691574.

    2       KARTHIKA BABU,
            D/O.CHANDRABABU, MANAPPURATHU VEEDU,
            T.C.81/2117, KULATHOOR P.O.,
            THIRUVANANTHAPURAM.

    3       SIJI S.,
            AKKARAVILA VEEDU, NJEKKDU, VADANERIKARAM P.O.,
            VARKALA, THIRUVANANTHAPURAM.

    4       SHAHANA PASHA P.P,
            SHAN MANZIL, NEERCHAPARA, CHANGANASSERI,
            KOTTAYAM-686101.

    5       SOPHIA XAVIER,
            T.C.12/1222(1), LAW COLLEGE JN.,
            VIKASBHAVAN P.O., THIRUVANANTHAPURAM.

    6       ASWATHY MOHAN,
            MATTAKAL HOUSE, KARUMALLOOR P.O.,
            ALUVA, ERNAKULAM.

    7       NIMISHA PILLAI,
            MELEKAVU VEEDU, MAVATHOOR,
            VATTAPPARA P.O., THIRUVANANTHAPURAM.

    8       SWATHY S.KUMAR,
            D/O.SREEKUMAR, ROHINI, NEAR MUKKALAVATTOM TEMPLE,
            VAKKOM P.O., THIRUVANANTHAPURAM.

    9       SUMA PAUL,
            D/O.P.K.PAULY, DHANYA NAGAR,
            NEHRU (JUNCTION), KAZHAKKUTTOM P.O.,
            THIRUVANANTHAPURAM.
 WP(C) NO. 17499 OF 2013
                                 2

    10    HANO IVANIO JOSEPH,
          PANACKAL HOUSE, PIRAPPANCODE P.O.,
          VENJARAMOOD, THIRUVANANTHAPURAM.

    11    GEETHU B.L.,
          D/O.R.BADRAN, VIJAYAVILASAM,
          UDAYAPURAM, KATTAIKONAM P.O.,
          THIRUVANANTHAPURAM.

    12    JAYAPRAKASH J.,
          JAYABHAVAN, T.C.45/1120(12),
          VALIYATHURA, THIRUVANANTHAPURAM.

    13    SRUTHI V.S.,
          D/O.K.SASI, PREETHI, T.C.76/587,
          NEAR LPS, ANAYARA P.O., THIRUVANANTHAPURAM.

          BY ADV SRI.SABU S.KALLARAMOOLA


RESPONDENTS :

    1     UNIVERSITY OF KERALA
          THIRUVANANTHAPURAM, REPRESENTED BY ITS REGISTRAR,
          THIRUVANANTHAPURAM-695034.

    2     THE REGISTRAR
          UNIVERSITY OF KERALA, THIRUVANANTHAPURAM-695034.

    3     THE CONTROLLER OF EXAMINATIONS
          UNIVERSITY OF KERALA, THIRUVANANTHAPURAM-695034.

    4     ADDL.R4. INDIAN NURSING COUNCIL,
          NEW DELHI-110001. REP. BY ITS JOINT REGISTRAR.
          (IMPLEADED AS PER ORDER IN IA 9884/13 DATED 24-7-2013).

          BY STANDING COUNSEL SRI.THOMAS ABRAHAM


    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.05.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 17499 OF 2013
                                      3



                                JUDGMENT

The learned counsel for the petitioner Adv.Sabu S.(Kallaramoola)

submits that the petitioners have completed their course and the writ petition

has become infructuous.

In view of the above submission, this writ petition is dismissed as

infructuous.

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM

 
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