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Rema vs The State Of Kerala
2021 Latest Caselaw 12429 Ker

Citation : 2021 Latest Caselaw 12429 Ker
Judgement Date : 11 May, 2021

Kerala High Court
Rema vs The State Of Kerala on 11 May, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

     TUESDAY, THE 11TH DAY OF MAY 2021 / 21ST VAISAKHA, 1943

                       WP(C).No.10236 OF 2021(D)


PETITIONER:

               REMA
               AGED 31 YEARS
               W/O. SURESH @ KARATTE SURESH, THEKKEVILAKATH VEEDU,
               NEAR STATION KADAVU, RAILWAY GATE, ATTIPRA, ATTIPRA
               VILLAGE, THIRUVANANTHAPURAM DISTRICT 695 581

               BY ADVS.
               SRI.P.K.VARGHESE
               SRI.K.R.ARUN KRISHNAN

RESPONDENTS:

      1        THE STATE OF KERALA
               REPRESENTED BY THE SECRETARY TO THE GOVT., HOME
               DEPARTMENT, GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM 695 001

      2        THE SUPERINTENDENT,
               CENTRAL PRISON AND CORRRECTIONAL HOME, POOJAPPURA,
               THIRUVANANTHAPURAM, KERALA -695 012

      3        THE DIRECTOR GENERAL OF PRISON AND
               CORRECTIONAL SERVICES, PRISON HEAD QUARTERS,
               POOJAPPURA, THIRUVANANTHAPURAM 695 012


               P.P.SMT.K.K.SHEEBA

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
11.05.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.10236 OF 2021(D)

                                 2


                   P.V.KUNHIKRISHNAN, J.
              --------------------------------------
                  W.P.(C) No. 10236 of 2021
              ---------------------------------------
             Dated this the 11th day of May, 2021


                            JUDGMENT

The learned counsel for the petitioner submitted that the

matter has become infructuous. The submission is recorded.

Accordingly, this writ petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN

JUDGE mpm WP(C).No.10236 OF 2021(D)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF JUDGMENT IN CRL.A NO.

1061/2015 DATED 19-03-2021 OF THIS HONOURABLE COURT.

EXHIBIT P2 A TRUE COPY OF THE CERTIFICATE ISSUED BY THE ONE DR. R. USHA, ANADIYIL HOSPITAL, THIRUVANANTHAPURAM DATED 25-03-2021.

 
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