Kunjumol Mathai vs Reji Mathew
2021 Latest Caselaw 12385 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

                                  &

           THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

      FRIDAY, THE 07TH DAY OF MAY 2021 / 17TH VAISAKHA, 1943

                     Mat.Appeal.No.9 OF 2021

   AGAINST THE ORDER IN OP 33/2017 OF FAMILY COURT, MALAPPURAM


APPELLANT/PETITIONER IN OP:

             KUNJUMOL MATHAI, AGED 53 YEARS
             D/O. MATHAI (LATE), RESDIING AT KUNHITHAYYIL HOUSE,
             VADAPURAM P.O. PULIKKALODY , NILAMBUR TALUK,
             MALAPPURAM DISTRICT 676 452.

              SRI.P.DALBI EMMANUEL

RESPONDENT/RESPONDENT IN OP:

             REJI MATHEW,
             AGED 59 YEARS
             S/O. AGUSTIN, RESIDING AT KUNHITHAYYIL HOUSE,
             VADAPURAM P.O. PULIKKALODY, NILAMBUR TALUK,
             MALAPPURAM DISTRICT 676 542.

             SRI.P.SAMSUDIN
             SRI.M.ANUROOP

     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD             ON
07.05.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal.No.9 OF 2021
                                       2


                                 JUDGMENT

Dated this the 7th day of May 2021

The learned counsel for the appellant seeks permission

to withdraw this appeal. A memo to that effect has also been

filed.

Recording the memo, this Mat Appeal is dismissed as

withdrawn.

Sd/- DEVAN RAMACHANDRAN

JUDGE

Sd/- DR. KAUSER EDAPPAGATH

JUDGE

TKV