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Shabaz Hashim vs State Of Kerala
2021 Latest Caselaw 12380 Ker

Citation : 2021 Latest Caselaw 12380 Ker
Judgement Date : 7 May, 2021

Kerala High Court
Shabaz Hashim vs State Of Kerala on 7 May, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                THE HONOURABLE MR. JUSTICE GOPINATH P.

      FRIDAY, THE 07TH DAY OF MAY 2021 / 17TH VAISAKHA, 1943

                      WP(C).No.10551 OF 2021(T)


PETITIONER:

               SHABAZ HASHIM
               AGED 27 YEARS
               S/O.MOHAMMED HASHIM,
               PALLIMANJHALAYIL HOUSE,
               KARIKKAD P.O., KUNNAMKULAM,
               THRISSUR DISTRICT, PIN - 680 519.

               BY ADVS.
               SRI.P.VIJAYA BHANU (SR.)
               SRI.AJEESH K.SASI
               SRI.P.M.RAFIQ
               SRI.V.C.SARATH
               SRI.VIPIN NARAYAN
               SMT.POOJA PANKAJ
               SRUTHY N. BHAT
               SRI.M.REVIKRISHNAN

RESPONDENTS:

      1        STATE OF KERALA
               REPRESENTED BY THE SECRETARY,
               DEPARTMENT OF HOME,
               GOVERNMENT SECRETARIAT,
               THIRUVANANTHAPURAM - 695 001.

      2        DIRECTOR GENERAL PRISONS AND
               CORRECTIONAL SERVICES
               PRISONS HEADQUARTERS,
               KERALA, POOJAPPURA,
               THIRUVANANTHAPURAM - 695 012.

      3        SUPERINTENDENT,
               CENTRAL PRISON
               KANNUR, PIN - 670 001.

               BY SHRI.C.S.HRITHWIK, PUBLIC PROSECUTOR

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
07.05.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.10551 OF 2021(T)

                                     2




                             JUDGMENT

Dated this the 7th day of May 2021

The learned counsel for the petitioner submits that since

emergent leave has been granted (till 16.05.2021) to the father of the

petitioner considering the circumstances set out in the memorandum

of writ petition, the writ petition is not pressed.

The writ petition is dismissed as not pressed.

Sd/-

GOPINATH P.

JUDGE

Sn WP(C).No.10551 OF 2021(T)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE MEDICAL CERTIFICATE DATED 12/04/2021 ISSUED BY THE DOCTOR OF TALUK HOSPITAL, KUNNAMKULAM, THRISSUR.

EXHIBIT P2 A TRUE COPY OF INTERIM ORDER DATED 29/03/2021 IN W.P.(C) 6549/2021 OF THIS HONOURABLE COURT.

RESPONDENT'S/S EXHIBITS: NIL

//TRUE COPY// PA TO JUDGE

 
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