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Rinu Oommen @ Rinu vs Subash
2021 Latest Caselaw 12346 Ker

Citation : 2021 Latest Caselaw 12346 Ker
Judgement Date : 7 May, 2021

Kerala High Court
Rinu Oommen @ Rinu vs Subash on 7 May, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

                                   &

              THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH

      FRIDAY, THE 07TH DAY OF MAY 2021 / 17TH VAISAKHA, 1943

                         OP (RC).No.58 OF 2021

      RCP 25/2019 OF RENT CONTROL COURT, THIRUVANANTHAPURAM


PETITIONER:

               RINU OOMMEN @ RINU, AGED 38 YEARS
               S/O. M.T.OOMMEN, RESIDING AT MUNDOLIL
               VEEDU, PANDANAD P.O., CHENGANNOOR TALUK,
               ALAPPUZHA, PIN-689 506.

               BY ADVS.SRI.P.S.ABDUL KAREEM
               SRI.R.ABDUL AHAD

RESPONDENT:

               SUBASH, AGED 44 YEARS, S/O. A.T.NARAYANAN,
               AMMA BEAUTY CLINIC, T.C.19/2188, SANKARANPARA
               LANE, MUDAVANMUGAL, POOJAPPURA P.O.,
               THIRUVANANTHAPURAM-695 012.


     THIS OP (RENT CONTROL) HAVING COME UP FOR ADMISSION         ON
07.05.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(RC) 58/21                       2




                             JUDGMENT

Dated this the 7th day of May 2021

Dr.Kauser Edappagath, J.

This original petition has been filed seeking speedy disposal

of R.C.P.No.25/2019 pending before the Rent Control Court,

Thiruvananthapuram.

2. A report has been called for from the Rent Control Court.

The learned Judge has reported that considering the pendency of the

cases, the RCP can be disposed of within a period of six months.

Hence, this original petition is disposed with a direction to

the Rent Control Court, Thiruvananthapuram to dispose of R.C.P.No.

25/2019 within a period of six months from the date of receipt of a

copy of this judgment.

Sd/-

Devan Ramachandran, Judge

Sd/-

Dr.Kauser Edappagath, Judge

tkv

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PETITION IN RCP 25/2019 ON THE FILES OF THE HONOURABLE RENT CONTROL COURT AT THIRUVANANTHAPURAM DATED 10.04.2019.

EXHIBIT P2 TRUE COPY OF THE OBJECTION IN RCP 25/2019 ON THE FILES OF THE HONOURABLE RENT CONTROL COURT AT THIRUVANANTHAPURAM FILED BY THE RESPONDENT DATED 3.8.2019.

 
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