Richard Daniel vs Valsamma @ Kunjumol
2021 Latest Caselaw 9988 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

       THE HONOURABLE MR. JUSTICE B.SUDHEENDRA KUMAR

 WEDNESDAY, THE 24TH DAY OF MARCH 2021 / 3RD CHAITHRA, 1943

                      OP(Crl.).No.15 OF 2021

        MC 166/2019 OF FAMILY COURT, PATHANAMTHITTA


PETITIONER/S:

            RICHARD DANIEL
            AGED 31 YEARS
            S/O. LATE G.D. IDICULA, RESIDING AT 33/10,
            MAYOR SIVA SHANMUGHAM STREET NUNGAMBAKKAM,
            CHENNAI-600034.

            BY ADVS.
            SRI.K.M.SATHYANATHA MENON
            SMT.KAVERY S THAMPI

RESPONDENT/S:

            VALSAMMA @ KUNJUMOL,
            W/O. LATE G.D IDICULA MANGALASSERRIL
            THEKKETHIL, KARUVATTA MURI, PERINGANADU
            VILLAGE, ADOOR TALUK, PATHANAMTHITTA DISTRICT-
            691523.

            R1   BY   ADV.   SRI.MANU RAMACHANDRAN
            R1   BY   ADV.   SRI.M.KIRANLAL
            R1   BY   ADV.   SRI.T.S.SARATH
            R1   BY   ADV.   SRI.R.RAJESH (VARKALA)
            R1   BY   ADV.   SHRI.SAMEER M NAIR

     THIS OP (CRIMINAL) HAVING BEEN FINALLY HEARD ON
24.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Case No. OP(Crl.).No.15   OF 2021



                                    -2-




                            JUDGMENT

Heard.

2. In view of the limited nature of the prayer, the Family Court, Pathanamthitta is directed to dispose of Exts.P3 and P4 applications, in accordance with law, as expeditiously as possible and at any rate, within one month from the date of receipt/ production of a copy of this judgment.

This Original Petition stands disposed of as above.

SD

B. SUDHEENDRA KUMAR, JUDGE.

dl/ Case No. OP(Crl.).No.15 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORDER DATED 15/10/2019 IN MC NO.166/2019 ON THE FILE OF THE FAMILY COURT, PATHANAMTHITTA.

EXHIBIT P2 TRUE COPY OF THE PETITION IN CMP NO.40/2020 IN MC NO.166/2019 ON THE FILE OF THE FAMILY COURT, PATHANAMTHITTA.

EXHIBIT P3 TRUE COPY OF THE CRL.MP NO.1/2020 IN MC NO.166/2019 ON THE FILE OF THE FAMILY COURT, PATHANAMTHITTA TO SET ASIDE THE EXPARTE ORDER.

EXHIBIT P4 TRUE COPY OF THE CRL. MP NO.2/2020 IN MC NO.166/2019 ON THE FILE OF THE FAMILY COURT, PATHANAMTHITTA TO CONDONE THE DELAY IN SETTING ASIDE THE EXPARTE ORDER.