Aswin Jayaraj vs Kerala Agricultural University
2021 Latest Caselaw 9974 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    WEDNESDAY, THE 24TH DAY OF MARCH 2021 / 3RD CHAITHRA, 1943

                       WP(C).No.4703 OF 2020(K)


PETITIONERS:

      1        ASWIN JAYARAJ
               AGED 21 YEARS
               KELAPPAJI COLLEGE OF AGRICULTURAL ENGINEERING AND
               TECHNOLOGY, RESIDING AT NALLOOR HOUSE, MALLAPPALLY
               EAST P.O., MURANI,
               PATHANAMTHITTA DISTRICT - 689 584

      2        ANJALY BALAKRISHNAN
               KELAPPAJI COLLEGE OF AGRICULTURAL ENGINEERING AND
               TECHNOLOGY, RESIDING AT THUNDIPARAMBIL HOUSE, PULLUT
               P.O., THRISSUR PIN - 680 663

      3        SIVAKUMAR V.
               KELAPPAJI COLLEGE OF AGRICULTURAL ENGINEERING AND
               TECHNOLOGY, RESIDING VALIYENDIYIL HOUSE, THODANNUR
               P.O., THIRUVALLUR PIN - 673 541 KOZHIKODE DISTRICT

               BY ADVS.
               SRI.JOMY GEORGE
               SRI.JOHN JOSEPH(ROY)
               SRI.DEEPAK MOHAN
               SMT. CHITRA N. DAS
               SHRI.RISHAB S.

RESPONDENTS:

      1        KERALA AGRICULTURAL UNIVERSITY
               KERALA AGRICULTURAL UNIVERSITY P.O.,
               THRISSUR, PIN - 680 656 REP. BY REGISTRAR

      2        THE REGISTRAR
               KERALA AGRICULTURAL UNIVERSITY,
               KERALA AGRICULTURAL UNIVERSITY P.O.,
               THRISSUR, PIN - 680 656

      3        AISWARYA SOJI JOSEPH
               AGED 22 YEARS
               D/O. JOSEPH, THOKKADMA HOUSE, GANDHI GRAMAM P.O.,
               IRINJALAKKUDA 680 121 THRISSUR DISTRICT
 WP(C).No.4703 OF 2020(K)

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              R1-2 BY SRI.ROBSON PAUL, SC, KERALA AGRICULTURAL
              UNIVERSITY

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.4703 OF 2020(K)

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                               JUDGMENT

Dated this the 24th day of March 2021

The learned counsel for the petitioners submits that the writ

petition has become infructuous.

This writ petition is, accordingly, dismissed as infructuous.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C).No.4703 OF 2020(K)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF RELEVANT PAGES OF ACADEMIC HANDBOOK OF KERALA AGRICULTURAL UNIVERSITY DEFINES STUDENTS UNION OF COLLEGE

EXHIBIT P2 TRUE COPY OF THE ORDER DATED 13.08.2019 OF DIRECTORATE OF STUDENTS WELFARE

EXHIBIT P3 TRUE COPY OF THE NOTIFICATION DATED 18.11.2019 OF THE KERALA AGRICULTURAL UNIVERSITY

EXHIBIT P4 TRUE COPY OF ORDER DATED 04.02.2020 OF THE KERALA AGRICULTURAL UNIVERSITY

EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED 7.2.2020 FILED BY THE SECRETARY OF THE STUDENTS' UNION COUNCIL OF THE KELAPPAJI COLLEGE OF ENGINEERING AND TECHNOLOGY BEFORE THE 2ND RESPONDENT