Arya.V.Chandran vs University Of Kerala
2021 Latest Caselaw 9969 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

    WEDNESDAY, THE 24TH DAY OF MARCH 2021 / 3RD CHAITHRA, 1943

                       WP(C).No.6619 OF 2021(B)


PETITIONER:

               ARYA.V.CHANDRAN
               AGED 23 YEARS
               D/O.V. CHANDRAN, RESIDING AT QUARTER NO.40/478,
               REJEEV NAGAR, MELARANNUR, KARAMANA P.O,
               THIRUVANANTHAPURAM - 695002.

               BY ADVS.
               SRI.ARUN THOMAS
               SRI.SANTHOSH MATHEW

RESPONDENTS:

      1        UNIVERSITY OF KERALA
               SENATE HOUSE CAMPUS, PALAYAM,
               THIRUVANANTHAPURAM - 695304,
               REPRESENTED BY ITS REGISTRAR.

      2        THE HONOURABLE VICE CHANCELLOR
               UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS, PALAYAM,
               THIRUVANANTHAPURAM - 695304.

      3        THE CONTROLLER OF EXAMINATIONS
               UNIVERSITY OF KERALA, SENATE HOUSE CAMPUS,
               PALAYAM, THIRUVANANTHAPURAM - 695304.

      4        THE PRINCIPAL
               KERALA LAW ACADEMY LAW COLLEGE, PEROORKADA,
               THIRUVANANTHAPURAM - 695005.

               R1-3 BY SHRI.THOMAS ABRAHAM, SC, UNIVERSITY OF KERALA

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.6619 OF 2021(B)

                                   2




                              JUDGMENT

Dated this the 24th day of March 2021

It is submitted by the learned counsel for the petitioner that

the petitioner's request for issuance of Degree Certificate has been

rejected.

The writ petition is, therefore, dismissed as withdrawn

without prejudice to the right of the petitioner to challenge the

order of rejection in appropriate proceedings.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C).No.6619 OF 2021(B)

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE DEGREE CERTIFICATE WITH MARK LIST ISSUED BY THE UNIVERSITY OF KERALA TO THE PETITIONER.

EXHIBIT P2 TRUE COPY OF THE SAHITHYACHARYA CERTIFICATE ALONG WITH THE MARK LIST ISSUED BY THE KERALA HINDI PRACHAR SABHA TO THE PETITIONER.

EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF THE MINUTES OF THE MEETING DATED 6.4.2018 OF THE ACADEMIC COUNCIL OF UNIVERSITY OF KERALA OBTAINED FROM THE WEBSITE.

EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGES OF THE MINUTES OF THE MEETING DATED 6.9.2019 OF THE ACADEMIC COUNCIL OF UNIVERSITY OF KERALA OBTAINED FROM THE WEBSITE.

EXHIBIT P5 TRUE COPY OF THE ELIGIBILITY CERTIFICATE DATED 13.08.2020 ISSUED BY THE UNIVERSITY OF KERALA TO THE PETITIONER.

EXHIBIT P6 TRUE COPY OF THE ONLINE PAYMENT RECEIPT DATED 04.11.2020 EVIDENCING THE APPLICATION SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT UNIVERSITY FOR ISSUING B.A HINDI DEGREE CERTIFICATE.

EXHIBIT P7 TRUE COPY OF THE REPRESENTATION DATED 22.02.2021 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.