Sreekandesan vs Deputy Superintendent Of Police
2021 Latest Caselaw 9810 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

            THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                   &

                 THE HONOURABLE MRS. JUSTICE M.R.ANITHA

     TUESDAY, THE 23RD DAY OF MARCH 2021 / 2ND CHAITHRA, 1943

                         WP(Crl.).No.89 OF 2021


PETITIONER/S:

                SREEKANDESAN
                AGED 59 YEARS
                S/O. CHELLAPPAN ACHARI, OM SREE BHAVAN,
                ABHEDANANTHAPURAM, MARIYAPURAM P.O, CHENKAL,
                THIRUVANANTHAPURAM-695 122

                BY ADV. SRI.LATHEESH SEBASTIAN

RESPONDENT/S:

      1         DEPUTY SUPERINTENDENT OF POLICE,
                NEYYATTINKARA, THIRUVANANTHAPURAM-695 120

      2         STATION HOUSE OFFICER,
                PARASSALA POLICE STATION, THIRUVANANTHAPURAM-695 122.

      3         SHIDHIN KUMAR,
                S/O. SHIJU, CHAKKAMADATHIL HOUSE,PLANTATION P.O,
                THRISSUR, NOW RESIDING AT POOLANI, MELOOR P.O,
                CHALAKKUDY, THRISSUR DISTRICT-680 311.

      4         SHIJU,
                POOLANI, MELOOR P.O, CHALAKKUDY, THRISSUR DISTRICT-
                680 311


OTHER PRESENT:

                SRI.K.B. RAMANAND (SR.PP)

     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
23.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(Crl.).No.89 OF 2021

                                   2




                              JUDGMENT

Dated this the 23rd day of March 2021

K. Vinod Chandran, J.

It is submitted by the learned counsel for the petitioner that

the detenue was produced before the Magistrate's Court and she

went along with the fourth respondent. In the said

circumstances, the learned counsel prays for withdrawal of the

writ petition.

Accordingly, the writ petition is dismissed as withdrawn.

Sd/-

K.VINOD CHANDRAN

JUDGE

Sd/-

                                             M.R.ANITHA

shg                                             JUDGE