Tuesday vs Rema Devi
2021 Latest Caselaw 9808 Ker

OP (FC) 218/2021                            1/2



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         Present:

                      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                            &

                      THE HONOURABLE   DR.JUSTICE   KAUSER EDAPPAGATH

                   Tuesday,the 23rd day of March 2021/2nd Chaithra, 1943
            For information purpose only
                                  OP (FC) No.218/2021(R)

PETITIONER/PETITIONER/3RD JUDGMENT DEBTOR
       REMA DEVI,
       AGED 66 YEARS, W/O. LATE GOPINATHAN PILLAI,
       RESIDING AT LEKSHMI NIVAS, MANACAUD,
       VADAKKEVILA, KOLLAM- 691 020.
RESPONDENT/PETITIONER/DECREE HOLDER
1.     SYAMA, AGED 36,
       D/O. SHYLAJA, SYAMA VILLA, VADAKKE MYLAKKAD,
       ADICHANALLOOR, KOLLAM- 691 573.
2.     NANDU, AGED 15 YEARS,
       D/O. DEEPASH KUMAR, SYAMA VILLA, VADAKKE MYLAKKAD,
       ADICHANALLOOR, KOLLAM- 691 573.
3.     DEEPESH KUMAR, AGED 43,
       S/O. GOPINATHAN PILLAI, LEKSHMI NIVAS,
       MANACAUD, VADAKKEVILA, KOLLAM- 691 020 (IST JD).


     OP (Family Court) praying inter alia that in the circumstances stated in

the affidavit filed along with the OP (FC) the High Court be pleased to

stay all further proceedings pursuant to E.P.67/2011 on the file of Family

court, Kollam.

     This petition coming on for admission upon perusing the petition and the

affidavit filed in support of OP (FC) and upon hearing the arguments of

SRI.HARISH GOPINATH, Advocate for the petitioner, the court passed the

following:
                                                                           P.T.O.
 OP (FC) 218/2021                        2/2



                                    O R D E R

Admit.

Issue urgent notice to the respondents by speed post. There shall be an interim order as prayed for, for a period of three months.

Post on 18/05/2021.

23-03-2021 For information purpose only Sd/-

A.MUHAMED MUSTAQUE,JUDGE

Sd/-

KAUSER EDAPPAGATH,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR