Khalid P vs Khalid P
2021 Latest Caselaw 9794 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                 &

          THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

     TUESDAY, THE 23RD DAY OF MARCH 2021 / 2ND CHAITHRA, 1943

                     Mat.Appeal.No.664 OF 2019

  AGAINST THE JUDGMENT DATED 10.9.2018 IN OP 764/2017 OF FAMILY
                        COURT, THALASSERY


APPELLANT/RESPONDENT:

             KHALID P, AGED 53 YEARS
             S/O. KHADER KUTTY HAJI, A.P HOUSE, NR. ARALAM JUMA
             MASJID, P.O ARALAM, KANNUR 670 704

             BY ADV. SRI.PHIJO PRADEESH PHILIP

RESPONDENTS/PETITIONERS:

      1      SHAFEEDA M.P
             AGED 37 YEARS
             W/O. KHALID P, HOUSE WIFE, ALIPH, ARALAM PALAM,
             ARALAM P.O, KANNUR 670 704

      2      ZANUBIYA SINAN L.P (MINOR),
             AGED 17 YEARS
             S/O. KHALID P, ALIPH ARALAM PALAM, ARALAM P.O, KANNUR
             REPRESENTED BY MOTHER AND GUARDIAN, THE 1ST
             RESPONDENT HEREIN 670 704

      3      ZAYAN SABIQ M.P (MINOR),
             AGED 7 YEARS
             S/O. KHALID P, ALIPH ARALAM PALAM, ARALAM P.O, KANNUR
             REPRESENTED BY MOTHER AND GUARDIAN, THE 1ST
             RESPONDENT HEREIN 670 704

             R1-3 BY ADV. SRI.P.U.SHAILAJAN

     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD            ON
23.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal No.664/2019
                                      2




                                   JUDGMENT

Dated this the 23rd day of March 2021

A.MUHAMED MUSTAQUE, J

The learned counsel for the appellant seeks permission

to withdraw this appeal. Permission granted. This appeal

is dismissed as withdrawn.

Pending interlocutory applications, if any, are closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

kp True copy JUDGE P.A. To Judge