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Aliyar vs Jobin Thomas
2021 Latest Caselaw 9789 Ker

Citation : 2021 Latest Caselaw 9789 Ker
Judgement Date : 23 March, 2021

Kerala High Court
Aliyar vs Jobin Thomas on 23 March, 2021
                                       1
MACA.No.2416 OF 2020

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                    THE HONOURABLE MR.JUSTICE C.S.DIAS

       TUESDAY, THE 23RD DAY OF MARCH 2021 / 2ND CHAITHRA, 1943

                         MACA.No.2416 OF 2020(B)

   AGAINST THE AWARD IN OPMV 258/2016 OF IV ADDITIONAL DISTRICT AND
SESSIONS COURT AND ADDL MOTOR ACCIDENTS CLAIMS TRIBUNAL-II, THODUPUZHA

APPELLANT/S:

                ALIYAR, AGED 67 YEARS, S/O.ISMAIL, CHOZHAKUNNEL HOUSE,
                PATHINARAMKANDAM KARA, MURIKKASSERY P.O., VATHIKUDY
                VILLAGE, IDUKKI TALUK, IDUKKI DIST. PIN CODE 685604,
                VATHIKUDY PANCHAYATH, WARD NO. 16, HOUSE NO.93

                BY ADVS.
                SRI.MATHEWS K.PHILIP
                SMT.T.MANASY

RESPONDENT/S:

       1        JOBIN THOMAS, PALAKUZHIYIL HOUSE, PARACITY BHAGOM,
                POOMANKANDAM KARA, RAJAPURAM P.O., VATHIKUDY VILLAGE,
                IDUKKI TALUK, IDUKKI DISTRICT, PIN CODE-685 604

       2        JIBIN THOMAS, PALAKUZHIYIL HOUSE, PARACITY BHAGOM,
                POOMANKANDAM KARA, RAJAPURAM P.O., VATHIKUDY VILLAGE,
                IDUKKI TALUK, IDUKKI DISTRICT, PIN CODE-685 604

       3        P.N.RASALAYAN, S/O.THESAYYAN, PONTHANPLAVIL HOUSE,
                PASUPARA KARA, PASUPARA P.O., ELAPPARA VILLAGE,
                PEERUMEDU TALUK, IDUKKI DISTRICT, PIN 685 501

       4        THE UNITED INDIA INSURANCE COMPANY LIMITED
                REP.BY ITS DIVISIONAL MANAGER, DIVISIONAL OFFICE 2ND
                FLOOR, KULANGARA TOWERS, KACHERITHAZHAM, MUVATTUPUZHA
                P.O., PINCODE-686 661

                R3 BY ADV. SMT.SANDHYA M.G.
                R4 BY SRI.P.K.MANOJKUMAR,SC,UNITED INDIA INSURANCE
                CO.LTD

     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING BEEN FINALLY HEARD ON
23.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                               2
MACA.No.2416 OF 2020


                        C.S.DIAS, J.
             ======================
                  MACA No.2416 of 2020
             ======================
          Dated this the 23rd day of March, 2021.

                            JUDGMENT

In view of the memo dated 10.2.2021 the appeal is

dismissed as not pressed.

Sd/-

C.S.DIAS

JUDGE

SKS/23.3.2021

 
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