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Mr. Kabeer K.M. vs Authorized Officer
2021 Latest Caselaw 9786 Ker

Citation : 2021 Latest Caselaw 9786 Ker
Judgement Date : 23 March, 2021

Kerala High Court
Mr. Kabeer K.M. vs Authorized Officer on 23 March, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                  THE HONOURABLE MR. JUSTICE A.M.BADAR

     TUESDAY, THE 23RD DAY OF MARCH 2021 / 2ND CHAITHRA, 1943

                       WP(C).No.36299 OF 2016(J)


PETITIONER/S:

                MR. KABEER K.M., WARD NO 5,BUILDING NO 100,
                NEAR THABIYAT SCHOOL, OPP T.M SHETTY AND SINS PETROL
                PUMP, MUVATTUYPUZHA, PIN 686 661,ERNAKULAM DISTRICT

                BY ADVS.
                SRI.P.J.ANILKUMAR
                SRI.T.KABIL CHANDRAN
                SRI.P.S.SREE PRASAD

RESPONDENT/S:

      1         AUTHORIZED OFFICER, UNION BANK OF INDIA
                NODEL REGION OFFICE2ND FLOOR, UNION BANK BHAVAN,
                M.G ROAD, ERNAKULAM, PIN 682 011

      2         BRANCH MANAGER
                POTHANICAD BRANCH, UNION BANK OF INDIA
                KOTHAMANGALAM, ERNAKULAM, PIN 686 661

                R1-2 BY SRI.A.S.P.KURUP, SC, UBI
                R1-2 BY ADV. SRI.SADCHITH.P.KURUP

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD          ON
23.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.36299 OF 2016                2



                                JUDGMENT

Dated this the 23rd day of March 2021

Learned counsel appearing for the petitioner has filed memo

stating that matter involved in this petition is settled outside the

Court. The writ petition is therefore closed .

Sd/-

                                                  A.M.BADAR
ajt                                                    JUDGE





                           APPENDIX
PETITIONER'S/S EXHIBITS:

EXHIBIT P1           TRUE COPY OF THE DEMAND NOTICE DATED 27-07-


EXHIBIT P2           TRUE COPY OF THE REPLY DATED 17-09-2015

EXHIBIT P3           TRUE COPY OF THE C.M.P NO 1875 OF 2016

FILED BEFORE THE C.J.M COURT AT ERNAKULAM

EXHIBIT P4 TRUE COPY OF THE NOTICE DATED 31-10-2016 ISSUED BY THE ADVOCATE COMMISSIONER

 
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