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Saneesh @ Saneesh.P Mathew vs Saneesh @ Saneesh.P Mathew
2021 Latest Caselaw 9785 Ker

Citation : 2021 Latest Caselaw 9785 Ker
Judgement Date : 23 March, 2021

Kerala High Court
Saneesh @ Saneesh.P Mathew vs Saneesh @ Saneesh.P Mathew on 23 March, 2021
MACA.No.1874 OF 2019(B)
                               1

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

               THE HONOURABLE MR.JUSTICE C.S.DIAS

    TUESDAY, THE 23RD DAY OF MARCH 2021 / 2ND CHAITHRA, 1943

                    MACA.No.1874 OF 2019(B)

  AGAINST THE AWARD IN OPMV 2394/2011 DATED 18-05-2018 \MOTOR
              ACCIDENT CLAIMS TRIBUNAL ,THRISSUR


APPELLANT/2ND RESPONDENT:

             SANEESH @ SANEESH.P MATHEW,
             AGED 40 YEARS
             S/O. MATHAI, PUTHENPARAMBIL HOUSE,
             P.O. ERAVIMANGALAMA, NADATHARA, THRISSUR.

             BY ADV. SRI.P.V.CHANDRA MOHAN

RESPONDENT/PETITIONER AND RESPONDENTS 1 & 3 TO 5:

      1      ISMAIL
             S/O. ABDUL KHADER,
             KARAPPAN VEETTIL HOUSE,
             P.O., VADOOKARA, THRISSUR

      2      SURESH BABU.M.L.
             S/O. LAKSHMANAN, MANKARA HOUSE,
             MANNUTHY P.O.,
             THRISSUR 680 681.

      3      SUGHESH K.,
             S/O. SUKUMARAN KARIPPATHIL HOUSE, P.O.,.
             KANIMANGALAM, THRISSUR 680 027.

      4      AMAL.R.,
             S/O. RAJAN, CHANDAPURA HOUSE,
             VADAKKENCHIMY P.O.,
             PALAKKAD 678 683.

      5      THE ORIENTAL INSURANCE
             CO.LTD., MAHEWARI BUILDING,
             3RD FLOOR, M.G. ROAD, THRISSUR 680 001.

             R5 BY ADV. SRI.PMM.NAJEEB KHAN

     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING BEEN FINALLY HEARD
ON 23.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 MACA.No.1874 OF 2019(B)
                                    2




                                 C.S.DIAS,J
                       ------------------------
                           MACA No.1874 of 2019
                       ------------------------
                    Dated this the 23rd day of March, 2021

                                JUDGMENT

In view of the order in I.A.No.1 of 20121 the appeal

is dismissed as withdrawn. All pending applications are

closed.

Sd/-C.S.DIAS,JUDGE

dlK 24.03.2021

 
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