Dr.(Sr.) Molly Mathew vs Kannur University
2021 Latest Caselaw 9783 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                 THE HONOURABLE MR. JUSTICE AMIT RAWAL

     TUESDAY, THE 23RD DAY OF MARCH 2021 / 2ND CHAITHRA, 1943

                       WP(C).No.13261 OF 2011(G)


PETITIONER/S:

      1         DR.(SR.) MOLLY MATHEW
                PRINCIPAL
                MALIK DEENAR COLLEGE OF PHARMACY,
                SEETHANGOLI,KASARAGOD.

      2         JAISON VARGHESE ASSISTANT PROFESSOR
                MALIK DEENAR COLLEGE OF PHARMACY,SEETHANGOLI,
                KASARAGOD.

      3         JIJI JOSE, ASSISTANT PROFESSOR
                MALIK DEENAR COLLEGE OF PHARMACY, BELA POST,
                KASARAGOD.

                BY ADVS.
                SRI.K.V.SOHAN
                SMT.SREEJA SOHAN K.

RESPONDENT/S:

      1         KANNUR UNIVERSITY
                REP. BY ITS REGISTRAR,
                KANNUR UNIVERSITY CAMPUS, KANNUR-670567.

      2         THE CONTROLLER OF EXAMINATIONS
                KANNUR UNIVERSITY, KANNUR-670567.

                R1 BY SRI.VIJU THOMAS, SC, KANNUR UNIVERSITY
                R1 BY ADV. SRI.M.SASEENDRANSCKANNUR UNIVERSITY

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD        ON
23.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.13261 OF 2011(G)

                                     2



                              JUDGMENT

Dated this the 23rd day of March 2021

There is no appearance for the petitioners. Therefore, I

have no reason to think that the petitioners are interested in

prosecuting the writ petition. The writ petition is dismissed

for non prosecution.

Sd/-

                                              AMIT RAWAL

   sab                                           JUDGE