Sheeja N.V vs A.Shajahan
2021 Latest Caselaw 9752 Ker

Con.Case(C).No.410 OF 2021
                                     1

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

    TUESDAY, THE 23RD DAY OF MARCH 2021 / 2ND CHAITHRA, 1943

          Con.Case(C).No.410 OF 2021 IN WP(C). 14937/2019

AGAINST THE ORDER/JUDGMENT IN WP(C) 14937/2019(N) OF HIGH COURT
                           OF KERALA


PETITIONER/S:

      1         SHEEJA N.V.
                AGED 47 YEARS
                W/O. I.R PRASAD, HIGHER SECONDARY SCHOOL TEACHER
                (ENGLISH)
                V.R APPU MASTER MEMORIAL HIGHER SECONDARY SCHOOL,
                THAIKKAD, THRISSUR 680 104

      2         ANJU P.B,
                AGED 39 YEARS
                W/O. DANI K.U, HIGHER SECONDARY SCHOOL TEACHER
                (COMMERCE)-JUNIOR
                V.R APPU MASTER MEMORIAL HIGHER SECONDARY SCHOOL,
                THAIKKAD, THRISSUR 680 104

      3         JOSEPH LIJOHN,
                AGED 33 YEARS
                S/O. JOHN,HIGHER SECONDARY SCHOOL TEACHER
                (MATHEMATICS)
                V.R APPU MASTER MEMORIAL HIGHER SECONDARY SCHOOL,
                THAIKKAD, THRISSUR 680 104

      4         PENNEY M.A,
                AGED 46 YEARS
                W/O. ANTONY P.V, HIGHER SECONDARY SCHOOL TEACHER
                (COMMERCE)-JUNIOR
                V.R APPU MASTER MEMORIAL HIGHER SECONDARY SCHOOL,
                PARAVATTY, THRISSUR 680 104

                BY ADVS.
                SRI.LINDONS C.DAVIS
                SMT.E.U.DHANYA

RESPONDENT/S:

      1         A.SHAJAHAN, IAS
 Con.Case(C).No.410 OF 2021
                                 2

             (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER)
             SECRETARY TO GOVERNMENT, GENERAL EDUCATION
             DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM 695 001

      2      JEEVAN BABU K. IAS,
             AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER)
             DIRECTOR OF GENERAL EDUCATION, (FORMERLY DIRECTOR
             OF HIGHER SECONDARY EDUCATION)
             JAGATHI, THIRUVANANTHAPURAM 695 014

      3      SAKUNTHALA K,
             (AGE AND FATHERS NAME NOT KNOWN TO THE PETITIONER)
             REGIONAL DEPUTY DIRECTOR, HIGHER SECONDARY
             EDUCATION, EDAPPILLY RAGHAVAN PILLAI ROAD,
             EDAPPILLY, ERENAKULAM 682 024


OTHER PRESENT:

             SMT.VINITHA.B, GP

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 23.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 Con.Case(C).No.410 OF 2021
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                             JUDGMENT

Dated this the 23rd day of March 2021

The learned Government Pleader submits that the judgment

dated 19.06.2019 in WP(C) No.14937 of 2019 is complied with.

Accordingly the Contempt Case is closed.

Sd/-

                                           P.V.ASHA

rkc                                         JUDGE
 Con.Case(C).No.410 OF 2021




                             APPENDIX
PETITIONER'S/S EXHIBITS:

ANNEXURE A1          A CERTIFIED COPY OF THE JUDGMENT DATED 19-

06-2019 IN W.P(C) NO 14937/2019

ANNEXURE A2 A COPY OF THE ORDER OF THE 3RD RESPONDENT DATED 18-08-2020 APPROVING THE APPOINTMENTS OF THE PETITIOENRS 1 TO 3 W.E.F 14-03-2013

ANNEXURE A3 A COPY OF THE ORDER OF THE 3RD RESPONDENT DATED 05-12-2019 APPROVING THE APPOINTMENT OF THE 4TH PETITIONER W.E.F 22-03-2013