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The Manager vs The Central Board Of Secondary ...
2021 Latest Caselaw 9722 Ker

Citation : 2021 Latest Caselaw 9722 Ker
Judgement Date : 23 March, 2021

Kerala High Court
The Manager vs The Central Board Of Secondary ... on 23 March, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

     TUESDAY, THE 23RD DAY OF MARCH 2021 / 2ND CHAITHRA, 1943

                       WP(C).No.6017 OF 2021(B)


PETITIONER:

               THE MANAGER
               KADAMBUR ENGLISH MEDIUM SCHOOL, KADAMBUR, KANNUR
               DISTRICT.

               BY ADVS.
               SRI.GEORGE POONTHOTTAM (SR.)
               SMT.NISHA GEORGE
               SRI.A.L.NAVANEETH KRISHNAN

RESPONDENTS:

      1        THE CENTRAL BOARD OF SECONDARY EDUCATION
               SHIKSHA KENDRA 2, COMMUNITY CENTRE, PREET VIHAR, NEW
               DELHI 110092, REPRESENTED BY ITS SECRETARY.

      2        THE DIRECTOR OF GENERAL EDUCATION,
               JAGATHY, THIRUVANANTHAPURAM 695 014.

      3        THE DISTRICT EDUCATIONAL OFFICER,
               THAVAKKARA, KANNUR 670 002.

               R1 BY SRI.NIRMAL S., SC, CBSE

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.6017 OF 2021

                                  2




                            JUDGMENT

Dated this the 23rd day of March 2021

It is submitted by the learned counsel for the petitioner that

the petitioner has received the extension of affiliation as sought

for.

In the above view of the matter, this writ petition is closed

as infructuous.

Sd/-

ANU SIVARAMAN

JUDGE

ssa WP(C).No.6017 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE ORDER NO. CBSE/AFF/930551 (EX-01261-1112) /2011/311787 DATED 28.04.2011 ISSUED BY THE CBSE.

EXHIBIT P2 TRUE COPY OF THE ORDER NO. CBSE/AFF./930551 (EX-02338-1617)/2016/106970/DATED 02.04.2016 ISSUED BY THE CBSE.

EXHIBIT P3 TRUE COPY OF THE LETTER NO. KES-25/020 DATED 20.01.2020 ISSUED BY THE PETITIONER.

EXHIBIT P4 TRUE COPY OF THE COMMUNICATION NO.

A5/432/20 DATED 06.02.2020 ALONG WITH THE APPLICATION OF THE PETITIONER.

EXHIBIT P5 TRUE COPY OF THE INSPECTION REPROT DATED 06.02.2020 ISSUED BY THE D.E.O. KANNUR.

EXHIBIT P6 TRUE COPY OF THE FITNESS CERTIFICATE ISSUED FOR THE ACADEMIC YEAR, 2004-2005 DATED 21.12.2004.

EXHIBIT P7 TRUE COPY OF THE FITNESS CERTIFICATE ISSUED FOR THE ACADEMIC YEAR, 2020-2021 DATED 31.05.2020.

EXHIBIT P8 TRUE COPY OF THE NOTE OF THE 2ND RESPONDENT DATED 27.02.2020 ALONG WITH ITS TYPED LEGIBLE COPY.

EXHIBIT P9 TRUE COPY OF THE LETTER NO. A5/432/2020 DATED 18.03.2020 ISSUED BY THE DEO, KANNUR.

EXHIBIT P10 TRUE COPY OF THE GOVERNMENT ORDER BEARING G.O.(MS) NO. 22/2019/G.EDN. DATED 01.03.2019.

EXHIBIT P11 TRUE COPY OF THE COMMUNICATION NO.

NS(2)/10819/18/CBSE/D.G.E DATED 17.02.2020 ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P12 TRUE COPY OF THE PHOTOGRAPHS EVIDENCING THE INSTALLATION OF THE FIRE AND SAFETY EQUIPMENTS.

EXHIBIT P13 TRUE COPY OF THE CERTIFICATE OF APPROVAL WP(C).No.6017 OF 2021

SUBMITTED BY THE PETITIONER.

EXHIBIT P14 TRUE COPY OF THE COMMUNICATION NO. G 12448/2020 DATED 12.12.2020 ISSUED BY THE DISTRICT FIRE OFFICER.

EXHIBIT P15 TRUE COPY OF THE REPRESENTATION NO. K.E.S 25/2020 DATED 27.02.2021 ISSUED BY THE PETITIONER, WITHOUT ENCLOSURES.

EXHIBIT P16 TRUE COPY OF THE PRINT OUT OF THE RELEVANT PORTION OF THE DETAILS UPLOADED BY THE PETITIONER.

 
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