Sreekumar vs The Secretary
2021 Latest Caselaw 9711 Ker

W.P.(C) No.16905/2020               1

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

     TUESDAY, THE 23RD DAY OF MARCH 2021 / 2ND CHAITHRA, 1943

                        WP(C).No.16905 OF 2020(K)


PETITIONER:

               SREEKUMAR
               AGED 45 YEARS
               S/O. KARUNAKARA PILLAI, JAYASREE BHAVANAM,
               NJARAKKAL, THRIKKARUVA, KOLLAM.

               BY ADV. SRI.O.D.SIVADAS

RESPONDENT:

               THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
               REGIONAL TRANSPORT AUTHORITY, CIVIL STATION, KOLLAM
               691 013

               R1 BY GOVERNMENT PLEADER SRI.K.P.HARISH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
23.03.2021 THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.16905/2020                    2




                                  JUDGMENT

It is submitted by the learned counsel for the petitioner that the matter has

become infructuous. Submission is recorded and the writ petition is closed as

infructuous.

Sd/-

dpk                                                SUNIL THOMAS

                                                        JUDGE

APPENDIX OF WP(C) 16905/2020 PETITIONER'S/S EXHIBITS:

EXHIBIT P1 COPY OF THE REGULAR PERMIT ISSUED TO STAGE CARRIAGE NO. KL 17 A/2064 VALID TILL KL 13- 02-2019

EXHIBIT P2 COPY OF THE RECEIPT EVIDENCING REMITTANCE OF FEE FOR APPLICATION FOR RENEWAL

EXHIBIT P3 COPY OF THE APPLICATIOND ATED 04-07-2010 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT RTO LOLLAM.

EXHIBIT P4 COPY OF THE JUDGMENT IN WP(C) NO. 1837 OF 2017 DATED 15-02-2017 RENDERED BY THIS HON'BLE COURT.

EXHIBIT P5 COPY OF THE JUDGMENT IN WP(C) NO. 31243 OF 2018 DATED 01-10-2018 RENDERED BY THIS HON'BLE COURT.

APPENDIX OF WP(C) 2888/2021 PETITIONER'S/S EXHIBITS:

EXHIBIT P1 COPY OF THE REGULAR PERMIT ISSUED TO STAGE CARRIAGE NO.KL 13/Z 3900.

EXHIBIT P2 COPY OF THE APPLICATION DATED 21.01.2021 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT.

EXHIBIT P3 COPY OF THE JUDGMENT IN WP(C) NO.1837 OF 2017 DATED 15.02.2017 RENDERED BY THIS HON'BLE COURT.

EXHIBIT P4 COPY OF THE JUDGMENT IN WP(C) NO.31243 OF 2018 DATED 01.10.2018 RENDERED BY THIS HON'BLE COURT.